High Courts04 Jan 2016Allowed
Madan Mohan Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 2 JCR 145 : (2016) 1 JLJR 583
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2016
1,629 judgments · page 82 of 82
High Courts04 Jan 2016Dismissed
Sambhu Saran Pandey Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2016) 1 JBCJ 495 : (2016) 1 JLJR 673
High Courts04 Jan 2016Dismissed
Manoranjan Kumar Singh Vs The Union of India and Others
Jharkhand High Court · (2016) 1 JBCJ 493 : (2016) 1 JLJR 657
High Courts04 Jan 2016Dismissed
Awdhesh Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 564
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 201, Section 304-B
High Courts04 Jan 2016Allowed
Vijay Ram, S/o Mathura Ram and others Vs The State of Jharkhand
Jharkhand High Court · (2016) 4 Crimes 548 : (2016) 3 DMC 254 : (2016) 1 ECrC 669 : (2016) 2 JLJR 174
Penal Code, 1860 (IPC) — Section 302, 304B
High Courts04 Jan 2016Allowed
Bhawani Giri Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 592 : (2016) 2 ECrC 199 : (2016) 1 JBCJ 486 : (2016) 1 JLJR 596
Penal Code, 1860 (IPC) - Section 302
High Courts04 Jan 2016Disposed Off
Employers in relation to the Management of Swang Washery of M/s Central Coalfields Limited Vs Their Workmen Sri Pankaj Kumar
Jharkhand High Court · (2017) 1 JLJR 179
High Courts04 Jan 2016Disposed Off
Dhirendra Prasad Singh Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 368
Criminal Procedure Code, 1973 (CrPC) - Section 438(2)Penal Code, 1860 (IPC) - Section 419, Section 420, Section 467, Section 468, Section 471
High Courts04 Jan 2016Allowed
Reyaz Ahmad Khan and Others Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AIRJharR 369
Penal Code, 1860 (IPC) - Section 406, Section 420, Section 424