High Courts17 Dec 2015Dismissed
Mosrat Ziya Tara Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 12 JH CK 0016
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 1 of 68
High Courts17 Dec 2015Dismissed
Maithan Ceramics Limited Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2016) 1 AJR 679 : (2016) 1 JLJR 503
High Courts17 Dec 2015Disposed Off
GKC Projected Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 12 JH CK 0002
High Courts16 Dec 2015
Ram Kumar Madhesia Vs The State of Jharkhand
Jharkhand High Court · (2015) 12 JH CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 438(2)Penal Code, 1860 (IPC) - Section 120B, 201, 420, 423, 424Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts16 Dec 2015
Court on its own motion Vs Union of India and Others
Jharkhand High Court · (2015) 12 JH CK 0007
High Courts15 Dec 2015Allowed
Gandur Bhagat and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 12 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 164, 281, 313Evidence Act, 1872 - Section 25, 26, 27, 30Motor Vehicles Act, 1988 - Section 177, 48, 50
High Courts10 Dec 2015Dismissed
Arnab Chakraborty and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 12 JH CK 0006
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 313, 498A
High Courts10 Dec 2015Allowed
SPML Infra Limited Vs Jharkhand Urja Sancharan Nigam Limited and Others
Jharkhand High Court · (2015) 12 JH CK 0005
Constitution of India, 1950 - Article 14, 226
High Courts07 Dec 2015Allowed
Santosh Kumar Bhuwania and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 259
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120(B), 406, 420
High Courts07 Dec 2015Dismissed
Manoj Kumar Paswan and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 623 : (2016) 1 JLJR 466
High Courts04 Dec 2015Dismissed
Philbiyus Barla Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 613 : (2016) 1 JLJR 547
Constitution of India, 1950 - Article 226
High Courts04 Dec 2015Dismissed
Arun Kumar Vs The Singhbhum Central Co-operative Bank Limited and Others
Jharkhand High Court · (2016) 1 JLJR 447
Constitution of India, 1950 - Article 226
High Courts04 Dec 2015Dismissed
Jayesh Mehta Vs State Bank of India and Others
Jharkhand High Court · (2016) 1 JLJR 457
Constitution of India, 1950 - Article 226
High Courts04 Dec 2015Dismissed
Krishna Mohan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 452
Constitution of India, 1950 - Article 12, 226
High Courts04 Dec 2015Dismissed
Satish Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 148 FLR 674
Constitution of India, 1950 - Article 14, 16, 226
High Courts03 Dec 2015Dismissed
Aditya Narnoly and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 531
Constitution of India, 1950 - Article 19, 254
High Courts02 Dec 2015Dismissed
Krishnadeo Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 12 JH CK 0012
Constitution of India, 1950 - Article 309
High Courts01 Dec 2015Dismissed
Indian Oil Corporation Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 12 JH CK 0009
Legal Metrology Act, 2009 - Section 2(v), 2(w), 24, 24(3), 3
High Courts30 Nov 2015Disposed Off
Bijli Singh Vs Sulekha Singh and Others
Jharkhand High Court · (2016) 1 JLJR 520
High Courts30 Nov 2015
Saligram Oraon and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 11 JH CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 302, 307, 323