High Courts14 Jan 2015Dismissed
Ajit Singh Vs State of Bihar
Jharkhand High Court · (2015) 1 JLJR 733 : (2015) 1 AJR 787
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 307, 323, 34, 342, 363
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 66 of 68
High Courts13 Jan 2015Dismissed
Manishankar Mahato and Ors. Vs State Of Jharkhand and Ors
Jharkhand High Court · (2018) 4 JLJR 282
Bihar Land Reforms (Fixation Of Ceiling Area and Acquisition Of Surplus Land) Act, 1961 — Section 2(f), 16(3), 16(3)(i)Constitution Of India, 1950 — Article 226
High Courts13 Jan 2015Dismissed
Arti Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 775 : (2015) 3 JLJR 356
Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 376, 90
High Courts13 Jan 2015Disposed off
R.B. Trading Agency and Others Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2015) 01 JH CK 0094
High Courts13 Jan 2015Dismissed
Kishore Kumar Yadav and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 775 : (2015) LabIC 2755
Constitution of India, 1950 - Article 14, 16, 21(A), 226, 254Evidence Act, 1872 - Section 114Right of Children to Free and Compulsory Education Act, 2009 - Section 12(1)(c), 18(3), 2, 23, 38
High Courts13 Jan 2015
Steel Authority of India Limited Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 758 : AIR 2015 Jhar 68 : (2015) 2 AJR 645 : (2015) 5 FLT 372
Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 2, 8(3)
High Courts13 Jan 2015
Steel Authority of India Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 598 : (2015) 1 JLJR 738
Constitution of India, 1950 - Article 14, 21Jharkhand Value Added Tax Act, 2005 - Section 37(6), 40(1), 80(2)(b), 80(4)
High Courts13 Jan 2015Dismissed
Awadh Associates Pvt. Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 722 : (2015) 2 JLJR 106
Bihar and Orissa Excise Act, 1915 - Section 22, 89, 89(2)(g), 89(9), 90(9)
High Courts13 Jan 2015Disposed Off
Oriental Insurance Co. Ltd. Vs Anjelus Toppo and Others
Jharkhand High Court · (2015) 4 AJR 39
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151Motor Vehicles Act, 1988 - Section 164, 166, 173(1)
High Courts13 Jan 2015Dismissed
Amit Kumar Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 181 : (2015) 2 AJR 58
Constitution of India, 1950 - Article 14, 226
High Courts12 Jan 2015Allowed
Baijnath Manjhi Vs State of Jharkhand
Jharkhand High Court · (2015) 3 AJR 203
Penal Code, 1860 (IPC) - Section 302
High Courts12 Jan 2015Dismissed
Chandra Bhushan Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 71
Constitution of India, 1950 - Article 226, 309
High Courts12 Jan 2015Dismissed
Shakur Vs Anjani Kumar Singhania
Jharkhand High Court · (2015) 01 JH CK 0054
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99, Order 9 Rule 13, 151Limitation Act, 1963 - Section 3, 5
High Courts12 Jan 2015Dismissed
Krishna Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 01 JH CK 0052
Penal Code, 1860 (IPC) - Section 302
High Courts12 Jan 2015
State of Jharkhand and Others Vs Jai Prakash Singh
Jharkhand High Court · (2015) 1 JLJR 745 : (2015) 1 AJR 782
Constitution of India, 1950 - Article 14
High Courts12 Jan 2015Dismissed
Manish Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 802 : (2015) 2 AJR 407
Constitution of India, 1950 - Article 12, 14, 226
High Courts12 Jan 2015
Jaswinder Singh Vs Ravi Shankar Bose and Others
Jharkhand High Court · (2015) 4 AJR 41
Civil Procedure Code, 1908 (CPC) - Section 96Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 41, 41(3), 41(4), 41(5), 41(6)
High Courts12 Jan 2015Dismissed
Rajiv Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 797
Criminal Procedure Code, 1973 (CrPC) - Section 313, 354, 354(3), 366, 43Penal Code, 1860 (IPC) - Section 302
High Courts12 Jan 2015
Babloo Kumar Vs Union of India and Others
Jharkhand High Court · (2015) 1 AJR 648
High Courts09 Jan 2015Dismissed
Mangal Rai Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 277
Constitution of India, 1950 - Article 226