High Courts06 Jan 2015Allowed
Deepika Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 DMC 436
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 406, 498A
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 68 of 68
High Courts06 Jan 2015Dismissed
Amrita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 489
High Courts06 Jan 2015Disposed off
Bajrang Rice and Flour Mills Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 711 : (2015) 1 AJR 649
High Courts06 Jan 2015Allowed
Kala Vs State of Jharkhand
Jharkhand High Court · (2015) 01 JH CK 0038
Penal Code, 1860 (IPC) - Section 307, 34, 396
High Courts06 Jan 2015Allowed
Paramanand Vimal Vs Union of India
Jharkhand High Court · (2015) 01 JH CK 0035
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123, 123(c)(2), 124A, 124-A
High Courts06 Jan 2015
Prem Kataruka Vs The Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 114 : (2015) 3 AJR 451
High Courts06 Jan 2015Dismissed
Sudhir Kumar Verma Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 658
Land Acquisition Act, 1894 - Section 18, 30
High Courts05 Jan 2015Disposed off
Ajit Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 340
Motor Vehicles Act, 1988 - Section 74(2)
High Courts05 Jan 2015Dismissed
Tatanagar Goushala Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 423
High Courts05 Jan 2015Dismissed
Parwati Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 422
High Courts05 Jan 2015Allowed
Paramanand Vimal Vs Union of India
Jharkhand High Court · (2015) 2 ACC 645 : (2015) 2 AJR 83 : (2016) 1 AnWR 115 : (2015) 1 JLJR 764
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123(c)(2)
High Courts05 Jan 2015Dismissed
Prakash Sony Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 170
Criminal Procedure Code, 1973 (CrPC) - Section 319Penal Code, 1860 (IPC) - Section 107, 147, 149, 302, 323
High Courts05 Jan 2015Dismissed
Zaidul Haque and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 677 : (2015) 1 JLJR 677
High Courts05 Jan 2015
Bholendra Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 420 : (2015) 2 JLJR 420
High Courts05 Jan 2015Dismissed
State of Jharkhand and Others Vs Kiran Kumar Sharma and Others
Jharkhand High Court · (2015) 2 JLJR 83
High Courts05 Jan 2015Dismissed
Putul Kumari Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 566
High Courts05 Jan 2015Dismissed
Rajhans Coke Industries Vs The Chairman, Coal India Limited and Others
Jharkhand High Court · (2015) 1 JLJR 549
High Courts05 Jan 2015Dismissed
Bachna Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 343
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 173, 173(2), 173(8), 311, 482General Clauses Act, 1897 - Section 21, 6