High Courts09 Jan 2015Dismissed
Indian Oil Corporation Limited Vs Appellate Tribunal, Ranchi Regional Development Respondents Authority and Others
Jharkhand High Court · (2015) 1 JLJR 611
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 67 of 68
High Courts09 Jan 2015Dismissed
Raj Kumar Verma Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 509
High Courts09 Jan 2015Dismissed
Noorul Hoda Vs Mecon Limited and Others
Jharkhand High Court · (2015) 1 JLJR 550
High Courts09 Jan 2015Dismissed
Indian Oil Corporation Limited Vs Appellate Tribunal, Ranchi Regional Development Authority and Others
Jharkhand High Court · (2015) 2 AJR 580
High Courts09 Jan 2015
Steel Authority of India Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 603
Mines and Minerals (Development and Regulation) Act, 1957 - Section 8(3)
High Courts08 Jan 2015Dismissed
Gopal Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 497
Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts08 Jan 2015Dismissed
Lukesh Kumar Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 BC 677
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Jan 2015Dismissed
Gopinath Sahu Vs Charanjeet Singh Mathur
Jharkhand High Court · (2015) 1 JLJR 500
Civil Procedure Code, 1908 (CPC) - Section 47Limitation Act, 1963 - Section 14, 5
High Courts08 Jan 2015Dismissed
Hindustan Steelworks Construction Ltd. (HSCL) Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2015) 1 JLJR 495 : (2015) 1 AJR 725
Constitution of India, 1950 - Article 226
High Courts07 Jan 2015Disposed off
Ganesh Kumar Singh Vs Anita Devi
Jharkhand High Court · (2015) 3 AJR 645
High Courts07 Jan 2015Dismissed
Amit Kumar Dubey Vs State of Jharkhand
Jharkhand High Court · (2015) 01 JH CK 0053
Constitution of India, 1950 - Article 14, 226
High Courts07 Jan 2015Dismissed
Mulchand Agrawal Vs State of Jharkhand
Jharkhand High Court · (2015) 01 JH CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 177, 202Negotiable Instruments Act, 1881 (NI) - Section 138, 139, 140
High Courts07 Jan 2015
Hindustan Construction Company Limited Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 485 : (2015) 2 AJR 13 : (2015) 86 VST 29
Constitution of India, 1950 - Article 14, 226Jharkhand Value Added Tax Act, 2005 - Section 35, 42, 79, 80
High Courts07 Jan 2015
Hindustan Construction Company Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0040
Constitution of India, 1950 - Article 14, 226Jharkhand Value Added Tax Act, 2005 - Section 35, 42, 79, 80
High Courts07 Jan 2015Allowed
Baldeo Choudhary Bijay Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 16 : (2015) 1 AJR 660
High Courts06 Jan 2015Partly Allowed
A.K. Travels Vs The State of Jharkhand and Others
Jharkhand High Court · AIR 2015 Jhar 100 : (2015) 3 AJR 673 : (2016) 2 BC 219 : (2015) 2 JLJR 488
High Courts06 Jan 2015Allowed
Mundrika Singh Vs State of Jharkhand
Jharkhand High Court · (2015) 01 JH CK 0095
Penal Code, 1860 (IPC) - Section 148, 302
High Courts06 Jan 2015Allowed
Meena Devi Vs The Union of India
Jharkhand High Court · (2015) 2 ACC 575 : (2015) 2 AJR 4 : (2015) 2 AnWR 664 : (2015) 2 JLJR 492
Arbitration Act, 1940 - Section 9Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 34Interest Act, 1978 - Section 3
High Courts06 Jan 2015Dismissed
Nand Kishore Prajapati Vs Prativa Devi and Others
Jharkhand High Court · (2015) 1 JLJR 668
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5
High Courts06 Jan 2015
Luddu Minya and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 323, 341