COURT ARCHIVE

Jharkhand High Court judgments, 2015

1,358 judgments · page 65 of 68

High Courts16 Jan 2015Dismissed

Kumar and Kumar Associates Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 1 ARBLR 70 : (2015) 3 JLJR 51

Arbitration and Conciliation Act, 1996 - Section 11Civil Procedure Code, 1908 (CPC) - Section 15

High Courts16 Jan 2015Allowed

Dinabandhu Sethi Vs State

Jharkhand High Court · (2015) 145 FLR 156

Contract Labour (Regulation and Abolition) Act, 1970 - Section 23, 23, 24, 24, 25Negotiable Instruments Act, 1881 (NI) - Section 138, 141

High Courts16 Jan 2015Dismissed

Shiv Kumar Jain Vs Akshay Jain

Jharkhand High Court · (2015) 01 JH CK 0059

Arbitration and Conciliation Act, 1996 - Section 5, 8Civil Procedure Code, 1908 (CPC) - Section 89

High Courts16 Jan 2015Dismissed

Narendra K. Patel Vs Pratap Singh

Jharkhand High Court · (2015) 01 JH CK 0058

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 6, Order 18 Rule 7, Order 39 Rule 1, Order 39 Rule 2, 151

High Courts16 Jan 2015Allowed

Perfect Electric Concern (P) Ltd. Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 3 JLJR 109

High Courts16 Jan 2015Allowed

Jaikant Mandal Vs State of Jharkhand

Jharkhand High Court · (2015) 1 JLJR 727 : (2015) 3 AJR 760

Penal Code, 1860 (IPC) - Section 34, 362, 364

High Courts15 Jan 2015Dismissed

Prem Pal Singh Vs Union of India and Others

Jharkhand High Court · (2015) 3 AJR 806 : (2015) LabIC 3838

Constitution of India, 1950 - Article 226

High Courts15 Jan 2015Dismissed

Asiruddin Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 2 JLJR 280

High Courts15 Jan 2015Dismissed

Haricharan Mahto Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 2 JLJR 198

Penal Code, 1860 (IPC) - Section 149, 302, 323, 324, 34

High Courts15 Jan 2015Dismissed

Arjun Ram Vs State of Bihar

Jharkhand High Court · (2015) 2 JLJR 74

Penal Code, 1860 (IPC) - Section 302, 307, 323, 324, 325

High Courts15 Jan 2015

Exman Security Services Pvt. Ltd. Vs The Union of India and Others

Jharkhand High Court · (2015) 2 JLJR 86 : (2015) 3 AJR 209 : (2015) 50 GST 300 : (2015) 40 STR 463 : (2015) 81 VST 251

Central Excises and Salt Act, 1944 - Section 14Finance Act, 1994 - Section 73, 73(1), 73A, 73-A (3), 73-A(1)

High Courts15 Jan 2015

Bahadur Mahto and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 2 JLJR 291 : (2015) 2 AJR 205

Penal Code, 1860 (IPC) - Section 302, 34

High Courts15 Jan 2015Dismissed

Institute of Continuing Education, Research and Training and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 1 JLJR 750 : (2015) 2 AJR 92 : (2015) 3 BC 361

High Courts15 Jan 2015

Lurdhu Marandi Vs State of Jharkhand

Jharkhand High Court · (2015) 2 JLJR 407 : (2015) 1 AJR 513 : (2015) ALLMR(Cri) 159 : (2015) 2 CCR 181 : (2015) CriLJ 1541 : (2015) 1 RCR(Criminal) 770

Criminal Procedure Code, 1973 (CrPC) - Section 389, 389(1), 439

High Courts15 Jan 2015Disposed off

Brajesh Kumar Vs State of Jharkhand

Jharkhand High Court · (2015) 2 JLJR 22 : (2015) 1 LLN 697

Bihar Reorganisation Act, 2000 - Section 75(b)

High Courts15 Jan 2015Dismissed

Hasan Raza Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 4 AJR 856

Criminal Procedure Code, 1973 (CrPC) - Section 397, 397(3), 482Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3

High Courts14 Jan 2015Dismissed

Krishna Kumar Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 2 JLJR 417 : (2015) 3 AJR 726

High Courts14 Jan 2015Disposed off

State of Jharkhand Vs Dadan Prasad Singh and Others

Jharkhand High Court · (2015) 01 JH CK 0085

Constitution of India, 1950 - Article 12Limitation Act, 1963 - Section 5

High Courts14 Jan 2015

Vijay Mohan Prasad Vs The Jharkhand State Electricity Board and Others

Jharkhand High Court · (2015) 2 JLJR 98 : AIR 2016 Jhar 41 : (2015) 2 AJR 686

Electricity Act, 2003 - Section 43(6)Evidence Act, 1872 - Section 114, 114(d)

High Courts14 Jan 2015Allowed

Ranchi University and Others Vs Devashish Robinson Tigga and Others

Jharkhand High Court · (2015) 1 AJR 519 : (2015) 2 JLJR 518

Indian Medical Council Act, 1956 - Section 33