High Courts22 Jan 2015Dismissed
Farinni Eleven Up Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 475
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 64 of 68
High Courts22 Jan 2015Dismissed
K.D. Liquor and Fertilizer (P) Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 420
High Courts22 Jan 2015
Amit Kumar Dubey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0077
High Courts22 Jan 2015Dismissed
Raghu Nath Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0075
High Courts22 Jan 2015Dismissed
State of Jharkhand and Others Vs Vinay Kumar
Jharkhand High Court · (2015) 2 JLJR 62
High Courts22 Jan 2015Dismissed
Bhattacharya Bottling Plant Private Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 650 : (2015) 3 BC 378 : (2015) 3 JLJR 137
High Courts22 Jan 2015Allowed
Konda Kharia Vs State of Jharkhand
Jharkhand High Court · (2015) 2 JLJR 58 : (2015) 2 AJR 208
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts21 Jan 2015Allowed
Singh Saw Mill Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 323
Forest Act, 1927 - Section 33
High Courts21 Jan 2015Dismissed
Dashrath Vishwakarma Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 81
Bihar Motor Vehicles Taxation Act, 1994 - Section 17, 17(1), 17(3), 19
High Courts21 Jan 2015Dismissed
Kumari Rina Vs The Eastern Coal Field Ltd. and Others
Jharkhand High Court · (2015) 01 JH CK 0106
Constitution of India, 1950 - Article 14, 226
High Courts21 Jan 2015
Kapil Mishtry Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 509
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts21 Jan 2015Dismissed
Radha Govind Teachers Training College Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0044
High Courts20 Jan 2015Dismissed
Black Diamond Techno Pvt. Ltd. and Others Vs State Bank of India and Others
Jharkhand High Court · (2015) 3 JLJR 131
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 13(3A), 13(4)
High Courts20 Jan 2015Dismissed
Sane Baza Ansari Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 5 FLT 221 : (2015) 3 JLJR 130
Forest Act, 1927 - Section 33, 52(4)(d), 59Penal Code, 1860 (IPC) - Section 34, 414, 420, 467, 468
High Courts20 Jan 2015Allowed
Amit Enterprises Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 2 AJR 292 : (2015) 4 JLJR 93
Central Sales Tax Act, 1956 - Section 3, 3(a)
High Courts20 Jan 2015
Bijali Lata Sinha and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 406, 420, 467, 468
High Courts19 Jan 2015
Adhunik Power Transmission Limited Vs The Union of India and Others
Jharkhand High Court · (2015) 3 AJR 168
Central Excises and Salt Act, 1944 - Section 2(d), 2(f), 3, 35, 35(1)Constitution of India, 1950 - Article 226
High Courts19 Jan 2015Allowed
Sarfaraz and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 323
Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts19 Jan 2015Allowed
S. Kumar Tiwari Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 674 : (2015) 3 AJR 429
Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 304B, 34, 498A