High Courts20 Dec 2013
Bhola Nath Rajak, Ramchander Sahu and Anil Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 217
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,396 judgments · page 1 of 70
High Courts20 Dec 2013
Tej Narayan Singh and Nand Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 12 JH CK 0039
High Courts20 Dec 2013Dismissed
Suman Kumar Srivastava Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 242 : (2014) 2 JLJR 365
High Courts19 Dec 2013
Commissioner of Income Tax Vs Krishna Chandra Gandhi Jan Shiksha Nyas
Jharkhand High Court · (2014) 267 CTR 85 : (2014) 222 TAXMAN 108
High Courts19 Dec 2013Allowed
Biva Jha Vs The State of Jharkhand
Jharkhand High Court · (2013) 12 JH CK 0048
High Courts19 Dec 2013Dismissed
Arvind Ballabh Chaubey Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 802 : (2014) 1 JLJR 223
High Courts19 Dec 2013Disposed Off
Shamsad Khan Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 629 : (2014) 1 JLJR 362
High Courts19 Dec 2013Dismissed
Jag Narayan Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 255
High Courts18 Dec 2013Allowed
Employers in relation to the Management of M/s. ACC Ltd. Vs Upendra Kumar and Others
Jharkhand High Court · (2014) 1 JLJR 220
High Courts18 Dec 2013Dismissed
Ajit Kumar Kesri, Pradip Modi, Umesh Prasad and Rajesh Kumar Aggrawal Vs The State of Jharkhand, Ajay Barnwal, Vijay Barnwal and Ramji Agarwal
Jharkhand High Court · (2014) 1 JLJR 199
High Courts18 Dec 2013
Court on its Own Motion Vs State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 221
High Courts17 Dec 2013
Kohinoor Steel Private Limited Vs The Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 518
High Courts17 Dec 2013Dismissed
Bharat Petroleum Corporation Ltd. Vs M/s. Petroleum Corporation and Others
Jharkhand High Court · (2014) 1 AJR 773 : (2014) 1 JLJR 407
High Courts17 Dec 2013Allowed
World Class Services Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 219
High Courts16 Dec 2013Dismissed
Diwan Indra Nil Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 807 : (2014) 4 EFLT 394 : (2014) 1 JLJR 232
High Courts14 Dec 2013Dismissed
Sm. Madhu Loyalka @ Madhu A. Loyalka and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 12 JH CK 0040
High Courts13 Dec 2013
Ashok Kumar Sinha Vs Union of India and Others
Jharkhand High Court · (2014) 140 FLR 107 : (2014) LLR 269
High Courts13 Dec 2013Dismissed
Bihar State Financial Corporation Vs The State of Jharkhand and Another
Jharkhand High Court · AIR 2014 Jhar 21 : (2014) 1 JLJR 318 : (2014) 69 VST 532
High Courts13 Dec 2013
Ashutosh Shahi Vs Jharkhand Public Service Commission and Another
Jharkhand High Court · (2014) 1 AJR 845
High Courts13 Dec 2013
Prem Chandra Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 231