High Courts13 Dec 2013
Prem Chandra Tiwari Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 231
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 2 of 71
High Courts13 Dec 2013
Sachida Nand Lal Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 JLJR 320
High Courts12 Dec 2013Dismissed
Moinuddin Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 689 : (2014) 1 JLJR 366
High Courts12 Dec 2013
Sada Shiv Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 463 : (2014) 1 JLJR 284
High Courts12 Dec 2013
Jharkhand Rajya Jansewak Sangh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 470
High Courts12 Dec 2013
Kalipada Paul Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 516 : (2014) 1 JLJR 372 : (2014) LabIC 1145
High Courts12 Dec 2013Dismissed
Central Coal Fields Limited and Others Vs Antu @ Vijay Prasad Singh
Jharkhand High Court · (2014) 1 AJR 524 : (2014) 1 JLJR 575
High Courts12 Dec 2013Allowed
Arvind Kumar Singh Vs The Life Insurance Corporation of India, Mumbai and Others
Jharkhand High Court · (2014) 1 AJR 596
High Courts12 Dec 2013Allowed
Rameshwar Dubey Vs State of Bihar and Others
Jharkhand High Court · (2014) 2 JLJR 118
High Courts11 Dec 2013
Pintu Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 498
High Courts11 Dec 2013
Soma Yadav and Other Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 455
High Courts11 Dec 2013Allowed
Satyadeo Pandey Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2014) 1 AJR 609
High Courts10 Dec 2013
Brahmanand Singh Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 1 AJR 544
High Courts10 Dec 2013Disposed Off
Devidas Gupta Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 700
High Courts10 Dec 2013
M/s. Central Coalfields Limited Vs Commissioner of Income Tax (Appeals) Ranchi
Jharkhand High Court · (2014) 1 AJR 527 : (2014) 265 CTR 311 : (2014) 1 JLJR 395
High Courts10 Dec 2013Dismissed
Guru Prasanna Das Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 460 : (2014) 1 JLJR 601
High Courts10 Dec 2013
Ranchi Industrial Area Development Authority and Another Vs M/s. Fillfured Marketing and Manufacturing Corporation and Others M/s. Sharda Enterprises Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 12 JH CK 0022
High Courts06 Dec 2013Dismissed
Md. Rizwan Vs State of Jharkhand and Another
Jharkhand High Court · (2003) 2 Crimes 73 : (2014) 1 AJR 462
High Courts06 Dec 2013
The Commissioner of Income Tax Vs M/s. Gulab Wire Products Pvt. Ltd.
Jharkhand High Court · (2014) 2 AJR 655 : (2014) 1 JLJR 570