High Courts02 Dec 2013
The Management of M/s. Bokaro Steel Plant Vs General Secretary, Bokaro Karamchari Panchayat
Jharkhand High Court · (2014) 1 JLJR 306
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 4 of 71
High Courts02 Dec 2013Dismissed
Dr. Shashi Bhushan Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 12 JH CK 0041
High Courts02 Dec 2013
Chandra Shekhar Jha Vs The State of Jharkhand, Director General-cum-Inspector General of Police, Ranchi, Deputy Inspector General of Police, Dumka and Superintendent of Police, Godda
Jharkhand High Court · (2014) 1 AJR 726 : (2014) 1 JLJR 162
High Courts02 Dec 2013
The State of Jharkhand and Others Vs Taurian Infrastructure Pvt. Ltd.
Jharkhand High Court · (2014) 1 AJR 632 : (2014) 1 JLJR 175
High Courts02 Dec 2013
Nishi Kant Gupta Vs Union of India and Another
Jharkhand High Court · (2014) 2 AJR 518 : (2014) 1 JLJR 296
High Courts02 Dec 2013Dismissed
Siyaram Yadav Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 354
High Courts29 Nov 2013
Swami Bibhu Deo Vs The State of Jharkhand, The Principal Secretary, Road Construction Department, The Special Secretary, Road Construction Department and The Deputy Secretary, Road Construction Department
Jharkhand High Court · (2014) 1 AJR 723 : (2014) 1 JLJR 300
High Courts29 Nov 2013
Md. Suhail Khan @ Suhail Khan @ Sohail Khan Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0088
High Courts29 Nov 2013Dismissed
Narayan Chakraborty Vs The State of Jharkhand and Ashok Kumar Singh
Jharkhand High Court · (2013) 11 JH CK 0087
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts29 Nov 2013
Rameshwar Sao and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 11 JH CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts29 Nov 2013Disposed Off
Shambhu Sharma Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 265(B), 360, 361
High Courts29 Nov 2013Dismissed
Satya Deo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 252
High Courts29 Nov 2013Disposed Off
Jagannath Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 141 FLR 1035 : (2014) 1 JLJR 316
High Courts29 Nov 2013Dismissed
Prashant Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 843
High Courts29 Nov 2013Dismissed
Baidyanath Prasad Vs Union of India and Others
Jharkhand High Court · (2014) 1 JLJR 165
High Courts28 Nov 2013
Om Prakash and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 265 : (2014) 1 JLJR 712
High Courts28 Nov 2013
Zafar Eqbal Ahmad Vs The State of Bihar and Others
Jharkhand High Court · (2014) 1 JLJR 191
High Courts28 Nov 2013Allowed
Mina Sinha, Kavita Sahay, Lt. Col. S.K. Sinha and Rohit Sinha Vs Indian School of Mines, Dhanbad and Others
Jharkhand High Court · (2014) 1 JLJR 485
High Courts28 Nov 2013
Shashi Ranjan Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 863 : (2014) 1 JLJR 417
High Courts28 Nov 2013
Hatia Mazdoor Union Vs Presiding Officer, Labour Court and Another
Jharkhand High Court · (2013) 11 JH CK 0003