High Courts21 Nov 2013
Ahmad Jamaluddin Vs The State of Bihar and Others
Jharkhand High Court · (2014) 1 AJR 580 : (2014) 1 JLJR 76
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 6 of 71
High Courts21 Nov 2013
Awadha Kishore Prasad and Suresh Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 122
High Courts21 Nov 2013Allowed
Ashok Kumar Roy Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 387
High Courts20 Nov 2013Disposed Off
The New India Assurance Company Ltd. Vs Smt. Sunaina Devi and Others
Jharkhand High Court · (2014) 1 AJR 222
High Courts20 Nov 2013Dismissed
Ajit Kumar Das Vs The State of Jharkhand and Smt. Alka Tewari
Jharkhand High Court · (2013) 11 JH CK 0066
High Courts20 Nov 2013
Parwati Devi and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 40
High Courts20 Nov 2013
Bashishth Narayan Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0043
High Courts19 Nov 2013
Pramila Devi, Rajiv Ranjan Prasad and Atul Kumar @ Atul Kumar Rai Vs State of Jharkhand and Another
Jharkhand High Court · (2014) 2 AJR 221 : (2013) 4 JLJR 659
High Courts19 Nov 2013
Amol Chandra Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 86
High Courts19 Nov 2013
Meena Kumari Rai Vs State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 524
High Courts19 Nov 2013
Jitendra Kumar Singh, Shiv Janam Singh, Mantu Kumar Upadhyay and Nagmani Singh Yadav Vs Union of India and Others
Jharkhand High Court · (2013) 11 JH CK 0054
High Courts19 Nov 2013Disposed Off
Raghuraj Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0053
High Courts19 Nov 2013
Chano Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 786 : (2014) 1 JLJR 52
High Courts19 Nov 2013Dismissed
Aurobindo Nagar Ekta Committee Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0021
High Courts19 Nov 2013
Samir Kumar Lakra Vs State of Jharkhand, Principal Secretary, Road Construction Department, Special Secretary, Road Construction Department and Deputy Secretary, Road Construction Department
Jharkhand High Court · (2013) 11 JH CK 0006
High Courts19 Nov 2013Dismissed
Dip Bhai Patel Vs State of Jharkhand, The Secretary, The Director and Ministry of Information and Public Relation, Govt. of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0002
High Courts18 Nov 2013
Shankar Ram Ravidas Vs Shyam Nandan Sahay
Jharkhand High Court · AIR 2014 Jhar 1 : (2014) 1 AJR 1 : (2014) 1 JLJR 47
High Courts18 Nov 2013Dismissed
Shashi Kumar Gupta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 552
High Courts18 Nov 2013Dismissed
Sanjay M. Patel Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 634