High Courts12 Nov 2013Allowed
Smt. Zulu Mondal Vs Damodar Valley Corporation
Jharkhand High Court · (2014) 1 AJR 499 : (2013) 4 JLJR 662
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 8 of 71
High Courts12 Nov 2013Dismissed
Prakash Mandal Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 790 : (2013) 4 JLJR 633
High Courts12 Nov 2013Disposed Off
National Insurance Co. Ltd. Vs Shanti Devi and Others
Jharkhand High Court · (2013) 11 JH CK 0041
High Courts12 Nov 2013Dismissed
Rajendra Ravidas Vs The State of Jharkhand, The Principal Secretary, The Joint Secretary and The Deputy Secretary, Water Resource Department, Government of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 673
High Courts12 Nov 2013
Md. Shahid Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 546
High Courts12 Nov 2013Dismissed
Munni Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 617
High Courts12 Nov 2013Disposed Off
Uttam Kumar Vs State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0016
High Courts11 Nov 2013Dismissed
Sita Ram Paswan Vs Union of India and Others
Jharkhand High Court · (2014) 1 AJR 788 : (2013) 4 JLJR 549
High Courts11 Nov 2013Disposed Off
National Insurance Company Ltd. Vs Dhanu Sao and Others
Jharkhand High Court · (2014) 1 AJR 213
High Courts11 Nov 2013
M/s. Ahluwalia Contracts (India) Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 43 GST 405
High Courts11 Nov 2013Dismissed
Ravi Shankar Prasad Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2013) 4 JLJR 598
High Courts11 Nov 2013
All India Progressive Women's Association (AIPWA) Vs Don Bosco Tech., Don Bosco Yuva Kendra and Others
Jharkhand High Court · (2014) 1 JLJR 148
High Courts11 Nov 2013Dismissed
Bhola Ram Dubey Vs The State of Jharkhand, Civil Surgeon, Ranchi, Sadar Hospital, Superintendent, Infectious Diseases Hospital and Deputy Superintendent, Infectious Diseases Hospital
Jharkhand High Court · (2014) 1 JLJR 14
High Courts11 Nov 2013
Tara Devi and Others Vs Branch Manager, National Insurance Co. Ltd. and Others
Jharkhand High Court · (2014) 2 JLJR 62
High Courts11 Nov 2013Dismissed
Prem Prakash Vs State of Jharkhand, Director General-cum-Inspector General of Police, Jharkhand, Deputy Inspector General of Police, South Chhotanagpur Range and Superintendent of Police, Khunti
Jharkhand High Court · (2014) 1 JLJR 238
High Courts11 Nov 2013Dismissed
Surendra Prasad Rai Vs The District Central Co-operative Bank Ltd.
Jharkhand High Court · (2014) 1 JLJR 142
High Courts11 Nov 2013Disposed Off
Sunil Kumar Vs The State of Jharkhand and The Superintendent of Police
Jharkhand High Court · (2014) 1 AJR 220
High Courts11 Nov 2013Dismissed
Kishan Kumar Vs The Central Coal Fields Limited and Others
Jharkhand High Court · (2014) 1 AJR 221 : (2013) 4 JLJR 558
High Courts11 Nov 2013Dismissed
Dr. Rana Pratap Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 2 : (2014) 1 JLJR 151
High Courts11 Nov 2013Dismissed
Md. Lal Ali Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 256