High Courts11 Nov 2013Dismissed
Nagen Hembrom Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 64
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 9 of 71
High Courts11 Nov 2013Dismissed
Kubraj Marandi Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0029
High Courts11 Nov 2013Dismissed
Baha Murum Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 245
High Courts11 Nov 2013Disposed Off
Sakindra Bhuiyan @ Sakendra Bhuiyan and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 607
High Courts11 Nov 2013Dismissed
Suresh Tudu Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0020
High Courts11 Nov 2013Dismissed
Gorakh Nath @ Gorakh Nath Saw Vs The Central Coal Fields Limited
Jharkhand High Court · (2013) 4 JLJR 675
High Courts31 Oct 2013Dismissed
Lalu Prasad @ Lalu Prasad Yadav Vs State of Jharkhand
Jharkhand High Court · (2013) 4 JLJR 469
High Courts30 Oct 2013Disposed Off
Shashi Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 563
High Courts30 Oct 2013Allowed
Shankar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 718 : (2014) 1 JLJR 60
High Courts30 Oct 2013Allowed
Binita Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 846 : (2013) 4 JLJR 569
High Courts29 Oct 2013
Gangeshwar Dubey Vs The State of Jharkhand, Director General of Police, Jharkhand, Deputy Inspector General, Jharkhand Armed Police and Commandant, Jharkhand Armed Police-5
Jharkhand High Court · (2014) 1 AJR 196 : (2014) 1 JLJR 70
Jharkhand Police Manual — Rule 824, 828
High Courts29 Oct 2013Allowed
Dukhni Devi Vs M/s. Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 199 : (2013) 4 JLJR 571
High Courts29 Oct 2013
Deoraj Kumar Tanti Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 592 : (2014) 1 JLJR 66
High Courts29 Oct 2013Disposed Off
Shyam Pado Mandal Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 714 : (2013) 4 JLJR 565
High Courts28 Oct 2013Dismissed
Dr. Ranjit Kaur Arora Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 797 : (2013) 4 JLJR 581
High Courts28 Oct 2013Dismissed
Chhaku Ram and Others Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 10 JH CK 0029
High Courts28 Oct 2013Allowed
Faguwa Oraon, Manga @ Mangra Oraon, Ghansia Oraon @ Gharia Oraon and Sukra Oraon Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 10 JH CK 0012
High Courts25 Oct 2013Allowed
Shankar Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 162 : (2013) 4 JLJR 594
High Courts25 Oct 2013
Vakil Prasad Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 10 JH CK 0027
High Courts25 Oct 2013Disposed Off
Shaukat Ali Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 10 JH CK 0023