High Courts31 Jan 1989
Most. Chinta Mani Devi @ Most Chintamani Devi (now deceased) through LRs Vs Md. Nayeem Khan @ Md. Nayeem
Jharkhand High Court · (2005) 1 BLJR 653 : (2005) 1 JCR 503
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2Civil Procedure Code, 1908 (CPC) — Section 100