High Courts25 Dec 2010
Kamla Gangoli and Others Vs The State of Jharkhand, Shri Rajiv Arun Ekka and Shri K.K. Sone
Jharkhand High Court · (2010) 12 JH CK 0006
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 2
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 1 of 64
High Courts23 Dec 2010Dismissed
Commissioner of Income Tax, Central Revenue Building Vs Bihar Foundry and Castings Ltd.
Jharkhand High Court · (2011) 336 ITR 387
Income Tax Act, 1961 — Section 43B
High Courts22 Dec 2010
Sukh Sagar Metal Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 2 JCR 37
High Courts21 Dec 2010Allowed
Ramesh Chandra Jha Vs Coal Mines Provident Fund Commissioner
Jharkhand High Court · (2011) 1 JLJR 373 : (2011) 1 JCR 440
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 5A, 2(17), 79, 80Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 24(4)Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3A, 3B, 3C
High Courts21 Dec 2010Dismissed
Deep Chawla Vs State of Jharkhand and Chanchal Kumar Chourasia
Jharkhand High Court · (2011) 8 RCR(Criminal) 375 : (2011) 1 JLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts21 Dec 2010
Zubeda Khatoon Vs The State of Jharkhand and Another
Jharkhand High Court · (2011) 8 RCR(Criminal) 2567 : (2011) 1 JLJR 383
Criminal Procedure Code, 1973 (CrPC) — Section 125, 354(6)
High Courts16 Dec 2010
Lakshweshwar Prasad Dutta Vs Bharat Sanchar Nigam Limited and Others
Jharkhand High Court · 2011 (2) JLJR 87 : (2011) 1 JCR 571
Central Civil Services (Pension) Rules, 1972 — Rule 22
High Courts15 Dec 2010
Mona Gas Pvt. Ltd. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2011) 1 JCR 531
Electricity Act, 2003 — Section 127
High Courts15 Dec 2010
Dr. Pratap Nath Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 12 JH CK 0027
High Courts15 Dec 2010
Jayant Agencies Vs Canara Bank and Others
Jharkhand High Court · (2011) 1 JLJR 550 : AIR 2011 Jhar 68 : (2011) 3 BC 297 : (2011) 2 JCR 27
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 29(2)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 24
High Courts15 Dec 2010Allowed
Shiv Ram Lohara Vs The State of Jharkhand
Jharkhand High Court · (2010) 12 JH CK 0010
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts14 Dec 2010Allowed
Mr. Arvind Kumar Sinha Vs The Union of India
Jharkhand High Court · (2011) 1 JCR 516 : (2011) 1 JLJR 346
Central Reserve Police Force Act, 1949 — Section 4, 5Central Reserve Police Force Rules, 1955 — Rule 16, 17A
High Courts14 Dec 2010Allowed
Rang Bahadur Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 12 JH CK 0026
Bihar Reorganisation Act, 2000 — Section 74
High Courts14 Dec 2010Allowed
Employers in relation to the Management of Kathara Colliery of C.C.L. Vs Their Workmen represented by the Area Secretary, Bihar Colliery Kamgar Union
Jharkhand High Court · (2011) 1 JCR 225
Industrial Disputes Act, 1947 — Section 2
High Courts14 Dec 2010Allowed
Bimal Sahu Vs The State of Jharkhand
Jharkhand High Court · (2010) 12 JH CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 323, 341
High Courts14 Dec 2010
Mahesh Vijay Vergia @ Mahesh Kumar Vijay Vergia Vs Smt. Usha Vijay Vergia
Jharkhand High Court · (2011) 2 DMC 688
Criminal Procedure Code, 1973 (CrPC) — Section 127
High Courts14 Dec 2010Allowed
Central Coalfields Limited, Ranchi Vs Central Board of Excise and Customs, New Delhi and Others
Jharkhand High Court · (2011) 1 JLJR 387
Finance Act, 1994 — Section 70Finance Act, 2000 — Section 116, 117, 68, 69, 70
High Courts14 Dec 2010Allowed
Central Coalfields Limited Vs Central Board of Excise and Customs and Others
Jharkhand High Court · (2010) 12 JH CK 0003
Finance Act, 2000 — Section 11, 116, 117, 68(1), 69Service Tax Rules, 1994 — Rule 1(1), 2(1)
High Courts13 Dec 2010
Amrul Sheikh and Others Vs The State of Jharkhand
Jharkhand High Court · (2010) 12 JH CK 0046
Penal Code, 1860 (IPC) — Section 148, 149, 199, 302, 324
High Courts13 Dec 2010
Chandra Shekhar Choubey Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 12 JH CK 0024