High Courts08 Jan 2010Allowed
Raj Trading Company Vs Agricultural Produce Market Committee and Others
Jharkhand High Court · (2010) 01 JH CK 0105
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 62 of 64
High Courts08 Jan 2010
Chandana Rawani Vs Central Coal Field Limited, Director (Personnel), C.C.L., General Manager, C.C.L. and Personnel Manager
Jharkhand High Court · (2010) 4 JLJR 61
High Courts08 Jan 2010Allowed
Tahir Ahmad and Md. Monavar Ahmad Vs Tata Iron and Steel Company Limited
Jharkhand High Court · (2010) 01 JH CK 0040
Limitation Act, 1963 — Section 5
High Courts08 Jan 2010
Maan Singh Vs Jamshedpur Notified Area Committee and Others
Jharkhand High Court · (2010) 01 JH CK 0014
Constitution of India, 1950 — Article 14, 19, 243QCriminal Procedure Code, 1973 (CrPC) — Section 144
High Courts08 Jan 2010Dismissed
Satyendra Kumar Singh @ S.K. Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 109, 120B, 201, 21, 406Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts08 Jan 2010Allowed
Shree Sainath Filling Station Vs Hindustan Petroleum Corporation Limited and The Regional Manager, Retail, Hindustan Petroleum Corporation Limited
Jharkhand High Court · (2010) 01 JH CK 0009
High Courts08 Jan 2010
Bishwanath Singh Vs Bharat Coking Coal Limited
Jharkhand High Court · (2010) 01 JH CK 0008
High Courts07 Jan 2010Allowed
Udit Ram Vs State Of Jharkhand & Anr
Jharkhand High Court · (2010) 4 JLJR 425
Code Of Criminal Procedure, 1973 — Section 125
High Courts07 Jan 2010Disposed of
Satya Narayan Pandit Vs State Of Jharkhand And Ors
Jharkhand High Court · (2011) 1 JLJR 86
High Courts07 Jan 2010Dismissed
Parmatma Yadav @ Parmatma Nand Yadav Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2010) 01 JH CK 0133
High Courts07 Jan 2010Allowed
Anil Goswami and Ashok Rawani Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 281 : (2010) CriLJ 2965 : (2011) 8 RCR(Criminal) 2869
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 342, 376
High Courts07 Jan 2010
Abul Khair Khan Vs Central Coalfields Limited and Others
Jharkhand High Court · (2010) 4 JLJR 194
High Courts07 Jan 2010
Anil Kumar Chourasia Vs Smt. Prabha Devi and Others
Jharkhand High Court · AIR 2010 Jhar 115
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts07 Jan 2010Allowed
Rambali Mahto Vs Central Coal Fields Limited and Others
Jharkhand High Court · (2010) 01 JH CK 0060
High Courts07 Jan 2010
Ram Dhani Hemrom, Satto Hemrom, Rasomani Hemrom and Munni Murmu Vs The State of Jharkhand
Jharkhand High Court · (2010) 4 JLJR 185
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts07 Jan 2010Allowed
Durga Oraon and Aman Munda Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0049
High Courts07 Jan 2010Dismissed
Bharat Coking Coal Ltd. and Another Vs Alok Fuels (P) Ltd. and Another, Faridabad Industries and Another, Ajay and Company Fuel Products and Another and MGM Contrade (P) Ltd. Another
Jharkhand High Court · (2010) 4 JLJR 173
High Courts07 Jan 2010
Nand Kishore Ram Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0024
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts07 Jan 2010
Laxmi Raut and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 208
High Courts06 Jan 2010Dismissed
New India Assurance Co. Ltd. Vs Badruddin Khan, Raghbir Singh and Samaluddin Khan and Basuruddin Khan
Jharkhand High Court · (2010) 4 JLJR 62 : (2011) ACJ 1054 : (2011) 4 TAC 254