High Courts12 Jan 2010Dismissed
Ranchi Kshetriya Gramin Bank Vs Ranchi Kshetriya Gramin Bank Officers Association and Others
Jharkhand High Court · (2010) 01 JH CK 0054
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 61 of 64
High Courts12 Jan 2010
Maharani Soren and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0044
High Courts12 Jan 2010Dismissed
Ram Dahin Yadav Vs Ranchi University though its Vice Chancellor and Registrar, Ranchi University
Jharkhand High Court · (2010) 01 JH CK 0032
High Courts12 Jan 2010
Gita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0022
High Courts11 Jan 2010Dismissed
Lalan Kumar Thakur Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 126 FLR 88 : (2010) 4 LLJ 280
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7I
High Courts11 Jan 2010
Jalsu Khalkho Vs The State of Jharkhand, The Secretary, Water Resources Department, Government of Jharkhand and The Chief Engineer, Minor Irrigation Department
Jharkhand High Court · (2010) 01 JH CK 0147
Constitution of India, 1950 — Article 14, 16
High Courts11 Jan 2010
Paras Yadav Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320, 392Evidence Act, 1872 — Section 113, 113BPenal Code, 1860 (IPC) — Section 302, 304B, 307, 326, 376
High Courts11 Jan 2010Dismissed
Sukumar Bagchi Vs Eastern Coalfields Ltd. and Others
Jharkhand High Court · (2010) 01 JH CK 0139
High Courts11 Jan 2010Allowed
Shriniwas Mahto @ Niwas @ Sriwas Vs State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0117
Constitution of India, 1950 — Article 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 227, 304, 362, 482Penal Code, 1860 (IPC) — Section 307, 326
High Courts11 Jan 2010Allowed
Kaleshwar Tatwa @ Katki Tatwa Vs The State of Jharkhand
Jharkhand High Court · (2010) CriLJ 3507
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts11 Jan 2010
Subodh Kumar Gupta Vs Guruwari Devi and Others United India Insurance Company Ltd. Vs Smt. Sunaina Devi and Others Branch Manager, United India Insurance Company Ltd. Vs Savitri Devi, Dilip Kumar Sahu and Subodh Kumar Gupta
Jharkhand High Court · (2011) ACJ 313 : AIR 2010 Jhar 50
Motor Vehicles Act, 1988 — Section 147(1)(b)(ii)
High Courts11 Jan 2010Allowed
Hemanti Topno @ Hemanti Jojo Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0006
High Courts10 Jan 2010Dismissed
Sidheshwar Prasad Vidyarathi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2011) 1 JLJR 519 : (2011) 2 JCR 141
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1) , 5(2)
High Courts08 Jan 2010
Dr. Abhijit Dutta and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0180
Jharkhand State Universities Act, 2000 — Section 57, 58
High Courts08 Jan 2010
Ram Ji Mishra Vs The State of Jharkhand, The Deputy Director of Accounts, State Electricity Board, The General Manager-cum-Chief Engineer, Electricity Board and Electrical Executive Engineer, Electric Supply Division
Jharkhand High Court · (2010) 01 JH CK 0179
High Courts08 Jan 2010Allowed
H. Dutta @ Hiramanya Dutta Vs State of Jharkhand and Another
Jharkhand High Court · (2010) 124 FLR 1044 : (2010) 3 LLJ 561
Factories Act, 1948 — Section 2, 21, 92, 93
High Courts08 Jan 2010Dismissed
Kheman Mahto Vs Bharat Coking Coal Ltd., Medical Superintendent, Apex Medical Board, BCCL, Project Officer, Bera Colliery and The General Manager, Bharat Coking Coal Ltd.
Jharkhand High Court · (2010) 01 JH CK 0160
Constitution of India, 1950 — Article 226
High Courts08 Jan 2010
Badri Prasad Sao @ Badri Sao and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2010) 01 JH CK 0123
Bihar Public Land Encroachment Act, 1956 — Section 3
High Courts08 Jan 2010
Hena Jha Vs Rajeev Ranjan Rajeev Ranjan Vs Mrs. Heena Jha
Jharkhand High Court · (2010) 1 DMC 857
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Jan 2010
Shambhu Prasad Gupta and Naresh Kumar Jain Vs The State of Jharkhand and Another
Jharkhand High Court · (2010) 01 JH CK 0116