High Courts04 Jan 2010Dismissed
Sudha Lall Vs President, Managing Committee and The Principal, Shradhanand Bal Mandir, Senior Secondary School
Jharkhand High Court · (2010) 01 JH CK 0144
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 64 of 64
High Courts04 Jan 2010
Asgar Ali, Jawagir Rabidas and Subodh Mandal Vs The State of Jharkhand, The Secretary, Human Resources Department, The Director, Human Resources Department and The Mass Education Officer
Jharkhand High Court · (2010) 01 JH CK 0114
High Courts04 Jan 2010Dismissed
New India Assurance Co. Ltd. Vs Laljan Bibi and Others
Jharkhand High Court · (2010) 01 JH CK 0084
High Courts04 Jan 2010Dismissed
Kameshwar Mahto Vs The State of Jharkhand, Ravindra Prasad Verma, Ravi Mahto and Deo Charan Mahto
Jharkhand High Court · (2011) 2 Crimes 105 : (2011) 6 RCR(Criminal) 1052 : (2011) 1 JLJR 85
Penal Code, 1860 (IPC) — Section 120B, 379, 467, 468, 471
High Courts04 Jan 2010
Bhasker Manuvansh Vs Vinoba Bhave University and Others
Jharkhand High Court · (2010) 01 JH CK 0067
High Courts04 Jan 2010
Niwas Mandal Vs The State of Jharkhand
Jharkhand High Court · (2010) 01 JH CK 0036
Penal Code, 1860 (IPC) — Section 354, 376, 498A
High Courts04 Jan 2010Dismissed
Marianus Thomas Lakra Vs The State of Jharkhand and Others
Jharkhand High Court · (2010) 4 JLJR 289