COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 60 of 64

High Courts15 Jan 2010

Chairman-cum-Managing Director, Central Coalfields Limited, Director (Personnel), Central Coalfields Limited, Chief General Manager (B and K) and Project Officer, Karo-I Project Vs Ram Nirekhan Ram

Jharkhand High Court · (2010) 01 JH CK 0004

Constitution of India, 1950 — Article 226, 227

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High Courts14 Jan 2010Dismissed

Uma Rani Bose and Others Vs Massomat Sawarna Chakraborty and Others

Jharkhand High Court · (2010) 01 JH CK 0037

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High Courts13 Jan 2010Allowed

Anwar Ali @ Md. Anwar Ali Vs State of Jharkhand and others

Jharkhand High Court · (2010) 125 FLR 1077

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High Courts13 Jan 2010Dismissed

Nemai Gorai and Sannabala Dasi Vs Haru Gorain and Others

Jharkhand High Court · (2010) 01 JH CK 0130

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High Courts13 Jan 2010

Sri Mahbir Prasad Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 01 JH CK 0124

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High Courts13 Jan 2010

Pankaj Kumar Singh Vs The State of Jharkhand, Director General of Police, D.I.G.-cum-Chairman Selection Board and Superintendent of Police

Jharkhand High Court · (2010) 01 JH CK 0107

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High Courts13 Jan 2010Allowed

Kausalya Devi Vs Bajaj Allianz General Insurance Company Ltd. and Mithilesh Choudhary

Jharkhand High Court · (2011) 6 RCR(Criminal) 1551

Legal Services Authorities Act, 1987 — Section 22C

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High Courts13 Jan 2010Allowed

Devmania Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 01 JH CK 0101

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High Courts13 Jan 2010Dismissed

Krishna Prasad Vs The Union of India (UOI)

Jharkhand High Court · (2010) 01 JH CK 0100

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High Courts13 Jan 2010

Madhu Sudan Mittal Vs Jharkhand State Electricity Board and Others

Jharkhand High Court · (2010) 01 JH CK 0069

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High Courts13 Jan 2010Allowed

Promila Hansda Vs The State of Jharkhand and Others

Jharkhand High Court · (2010) 01 JH CK 0063

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High Courts12 Jan 2010Dismissed

Abhinav Shankar Vs The State of Jharkhand, The Director-in-Chief, Health Services, Government of Jharkhand, The Civil Surgeon-cum-Chief Medical Officer and The District Maleria Officer

Jharkhand High Court · (2010) 01 JH CK 0184

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High Courts12 Jan 2010Allowed

Madan Mohan Lal Chaurasia Vs The Jharkhand State Electricity Board and Others

Jharkhand High Court · (2010) 01 JH CK 0182

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High Courts12 Jan 2010Allowed

Smt. Satya Devi and Meena Sharma @ Minu Vs Shanti and Company, The Oriental Insurance Company Limited, Sri S.S. Dhama and Insurer of the Maruti Van

Jharkhand High Court · AIR 2010 Jhar 52

Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 140, 162, 166, 168, 169

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High Courts12 Jan 2010Allowed

Babloo Kumar Sharma @ Babloo Singh, Nandjee Gupta, Manoranjan Kumar Sharma @ Manoj Singh and Arbind Kumar Singh Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2010) 01 JH CK 0158

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 365, 379

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High Courts12 Jan 2010

Patrik Kindo Vs The State of Bihar (Now Jharkhand)

Jharkhand High Court · (2010) CriLJ 2961 : (2011) 1 JLJR 194

Penal Code, 1860 (IPC) — Section 307, 323, 324, 380

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High Courts12 Jan 2010

IFICO Refrectories Plant Vs State of Jharkhand, Deputy Labour Commissioner-cum-Controlling Authority (Gratuity Act) and Piyaso Devi

Jharkhand High Court · (2010) 01 JH CK 0129

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High Courts12 Jan 2010

Dhanu Napit, Munni Napit, Abhi Napit and Usha Napit Vs The State of Jharkhand

Jharkhand High Court · (2010) 01 JH CK 0110

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145

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High Courts12 Jan 2010

Ram Chandra Mehta and Arjun Prasad Mehta Vs The State of Jharkhand and Others

Jharkhand High Court · AIR 2010 Jhar 118

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High Courts12 Jan 2010Allowed

Dr. Minni Rani Ahouri Vs The State of Jharkhand, The Secretary, Department of Health and Family Welfare, Government of Jharkhand, The Deputy Secretary to the Government, Department of Health and Family Welfare, Govt. of Jharkhand and The Civil Surgeon-cum-Chief Medical Officer

Jharkhand High Court · (2010) 01 JH CK 0086

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