High Courts03 Dec 2010Dismissed
Ashok Kumar Sinha Vs The Income Tax Officer
Jharkhand High Court · (2011) 1 JLJR 478
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Income Tax Act, 1961 — Section 260A(7)
COURT ARCHIVE
Jharkhand High Court judgments, 2010
1,267 judgments · page 3 of 64
High Courts02 Dec 2010
Vakil Prasad Jaiswal Vs The State of Jharkhand and The Secretary, Water Resources Department
Jharkhand High Court · (2011) 1 JCR 573 : (2011) 1 JLJR 245
High Courts01 Dec 2010Dismissed
Rathindra Nath Mahanty Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 128 FLR 456 : (2011) 1 JCR 575 : (2011) 1 JLJR 242
High Courts01 Dec 2010Dismissed
Jalan Carbons and Chemicals Ltd. and Another Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 270 ELT 43 : (2011) 1 JCR 302 : (2011) 1 JLJR 130
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11(A), 110(2)
High Courts01 Dec 2010Dismissed
Bholo @ Balram Singh and Others Vs State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 308 : (2011) 7 RCR(Criminal) 470
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 376
High Courts01 Dec 2010Dismissed
Hira Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 451
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts30 Nov 2010Dismissed
Laeek Khan Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 318
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83
High Courts30 Nov 2010
Agasti Pradhan and Another Vs State of Jharkhand and Another
Jharkhand High Court · (2011) 1 JCR 315 : (2011) 8 RCR(Criminal) 1585
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts30 Nov 2010Dismissed
Sri Krishna Kumar Agarwal Vs Smt. Droupadi Devi Modi
Jharkhand High Court · (2011) 2 RCR(Rent) 17
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(5)Constitution of India, 1950 — Article 227
High Courts30 Nov 2010
Sri Arjun Prasad Agarwal and Smt. Permila Devi Vs Indian Overseas Bank
Jharkhand High Court · (2011) 1 JCR 221
High Courts30 Nov 2010Dismissed
Shivalik Reclamations Pvt. Ltd. Vs Union of India (UOI) and Others
Jharkhand High Court · (2011) 1 JCR 320 : (2011) 2 JLJR 102
Customs Act, 1962 — Section 15Customs Tariff Act, 1975 — Section 9AFinance Act, 2004 — Section 76
High Courts30 Nov 2010
Dr. Shambhu Nath Mishra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 411 : (2011) 1 JLJR 452
High Courts29 Nov 2010Dismissed
Bishundeo Ram Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 600 : (2011) 2 JLJR 42
Jharkhand Education Tribunal Act, 2005 — Section 8
High Courts29 Nov 2010Dismissed
Turam Sundi Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JLJR 540 : (2011) CriLJ 1872 : (2011) 1 JCR 217 : (2011) 7 RCR(Criminal) 746
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 84
High Courts29 Nov 2010Allowed
Tata Steel Limited Vs D.S.R. Patnaik
Jharkhand High Court · (2011) 129 FLR 53 : (2011) 1 JCR 220 : (2011) 3 LLJ 793
Industrial Disputes Act, 1947 — Section 33(2), 33C(2)
High Courts26 Nov 2010
Awadh Kishore-2 Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 223
High Courts26 Nov 2010
Keshari Kumar Mishra and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JLJR 543 : (2011) 1 JCR 219
High Courts26 Nov 2010Dismissed
Sole Hembrom Vs The State of Jharkhand
Jharkhand High Court · (2011) 1 JCR 210 : (2011) 7 RCR(Criminal) 701
Penal Code, 1860 (IPC) — Section 302, 304
High Courts26 Nov 2010Dismissed
Mahabir Timber Works Vs State of Jharkhand and Others
Jharkhand High Court · (2011) 1 JCR 209
Bihar Saw Mills (Regulation) Act, 1990 — Section 10, 19, 7
High Courts26 Nov 2010Dismissed
Suleman Mian and Others Vs Aurangjeb Mian and Others
Jharkhand High Court · (2011) 1 JLJR 323 : (2011) 1 JCR 566