COURT ARCHIVE

Jharkhand High Court judgments, 2010

1,267 judgments · page 4 of 64

High Courts26 Nov 2010Dismissed

Ranchi University, Vice Chancellor and Registrar, both Ranchi University Vs Bijay Kumar Sharma and Others

Jharkhand High Court · (2011) 1 JLJR 238

Bihar State Universities Act, 1976 — Section 10Constitution of India, 1950 — Article 14

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High Courts26 Nov 2010Dismissed

Rajeev Kumar Vs State of Jharkhand and Jharkhand High Court

Jharkhand High Court · (2011) 1 JCR 212 : (2011) 1 JLJR 218

Constitution of India, 1950 — Article 21, 215, 311(2)

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High Courts25 Nov 2010Dismissed

Smt. Poonam Singh, Santosh Kumar Singh and Sandhya Singh Vs The Jharkhand State Electricity Board, Tata Steel Ltd. Jamshedpur, Jamshedpur Utility Services Ltd. (JUSCO) and Adarsh Sahkari Grih Nirman Swablambi Samiti Ltd.

Jharkhand High Court · (2010) 11 JH CK 0032

Bihar Self Supporting Co-operative Societies Act, 1996 — Section 50Electricity Act, 2003 — Section 56

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High Courts25 Nov 2010

Sri Neeraj @ Neeraj Pathak Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 388

Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts25 Nov 2010Dismissed

The Oriental Insurance Co. Ltd. Vs Ritesh Prasad Sen

Jharkhand High Court · AIR 2011 Jhar 80 : (2011) 2 JCR 434

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 397

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High Courts25 Nov 2010

John Anil Malto and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 222 : (2011) 2 JLJR 8

Constitution of India, 1950 — Article 226

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High Courts25 Nov 2010Dismissed

Dhirendra Nath Barik and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 6 RCR(Civil) 2319 : (2011) 2 JLJR 15

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High Courts25 Nov 2010Dismissed

Md. Asgar Hussain, Md. Nepali, Bibi Sabra and Bibi Guljaha Vs Md. Safique Alam and Others

Jharkhand High Court · AIR 2011 Jhar 63 : (2011) 2 JCR 204

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 97

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High Courts24 Nov 2010Allowed

Prasadi Singh Vs Bharat Coking Coal Ltd. and Others

Jharkhand High Court · (2011) 1 JCR 387

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High Courts24 Nov 2010Dismissed

Basudev Mahto Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 2 DMC 391 : (2011) 1 JCR 316 : (2011) 8 RCR(Criminal) 1611

Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19(4)

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High Courts24 Nov 2010Allowed

K.N. Farms and Industries (P) Ltd. Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 551

Bihar Land Reforms Act, 1950 — Section 4Land Acquisition Act, 1894 — Section 4, 6

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High Courts24 Nov 2010

Rewa Lal Munda @ Rewa Munda Vs Central Coalfields Limited and Others

Jharkhand High Court · (2011) 1 JLJR 489 : (2011) 1 JCR 383

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High Courts23 Nov 2010

Mrs. Babita Prasad Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 379

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High Courts23 Nov 2010Dismissed

Mohammad Sagir @ Md. Sagir Mansuai Vs Mohammad Sabir and Others

Jharkhand High Court · 2011 (2) JLJR 67 : AIR 2011 Jhar 74 : (2011) 2 JCR 432

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2

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High Courts23 Nov 2010

Dr. Sidheshwar Prasad Singh Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 381

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High Courts23 Nov 2010

Madhav Retreads Vs Employees State Insurance Corporation, Jharkhand Region and Others

Jharkhand High Court · (2011) 128 FLR 995 : (2011) 1 JCR 386A : (2011) 3 LLJ 857 : (2011) LLR 492

Employees State Insurance Act, 1948 — Section 45A

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High Courts22 Nov 2010Dismissed

Sukri Devi Vs The State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 378

Land Acquisition Act, 1894 — Section 18

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High Courts22 Nov 2010Dismissed

Assistant Provident Fund Commissioner Vs Mr. Sushil Kumar Gupta

Jharkhand High Court · (2011) 128 FLR 718 : (2011) 1 JCR 389 : (2011) 2 LLJ 644 : (2011) LLR 305 : (2012) 2 SLJ 407

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7A, 7B

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High Courts22 Nov 2010Dismissed

Sunil Kumar Vs Telco Ltd.

Jharkhand High Court · (2011) 1 JLJR 488 : (2011) 1 JCR 377 : (2011) 3 LLJ 682 : (2011) LLR 611

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High Courts22 Nov 2010

Krishna Kumar Singh Vs State of Jharkhand and Others

Jharkhand High Court · (2011) 1 JCR 402 : (2011) 1 JLJR 501

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