High Courts18 Nov 2013Dismissed
Sanjay Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 627
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 7 of 71
High Courts18 Nov 2013Disposed Off
Jayanti Dutta Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0051
High Courts18 Nov 2013
Sanjay Kumar Tiwary Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 603
High Courts13 Nov 2013Dismissed
Tinkal Kumar Choudhary and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 621
High Courts13 Nov 2013Allowed
Rakesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 559
High Courts13 Nov 2013Allowed
Surendra Choudhary Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 550
High Courts13 Nov 2013Allowed
Smt. Priya Dubey Vs The State of Jharkhand
Jharkhand High Court · (2013) 11 JH CK 0075
High Courts13 Nov 2013Dismissed
Surendra Kumar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 193 : (2014) 1 JLJR 44
High Courts13 Nov 2013Allowed
Satyendra Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 240
Bihar Home Guards Act, 1947 — Section 8
High Courts13 Nov 2013
Dr. Pawan Kumar Jha Vs M/s. Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 681 : (2013) 4 JLJR 651
High Courts13 Nov 2013Allowed
Rajan Ramaswamy Vs Union of India, Secretary, Ministry of Home Affairs, Government of India, Central Industrial Security Force (C.I.S.F.) and Assistant Inspector General (Personnel), CISF
Jharkhand High Court · (2014) 1 AJR 234 : (2014) 1 JLJR 54
High Courts13 Nov 2013Allowed
Indu Bhushan Prasad Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2014) 1 AJR 768 : (2014) 1 JLJR 209
High Courts13 Nov 2013
Dhullu Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 537
High Courts13 Nov 2013Disposed Off
Jagdeo Ram Vs The Managing Director and Others
Jharkhand High Court · (2013) 11 JH CK 0032
High Courts13 Nov 2013
Dhani Ram Bari and Others Vs The State of Jharkhand and The Principal Secretary, Personnel, Administrative Reforms and Rajbhasha Department
Jharkhand High Court · (2014) 1 AJR 569 : (2014) 1 JLJR 170
High Courts13 Nov 2013
Bhishma Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 235
High Courts13 Nov 2013Allowed
Shiv Bachan Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 835 : (2014) 1 JLJR 241
Bihar Home Guards Act, 1947 — Section 3(1)
High Courts13 Nov 2013
Deo Narayan Sao and Shekh Ketabul Hussain Vs The State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 363 : (2014) 1 JLJR 382
High Courts12 Nov 2013
Sanyukta Kumari Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 2 JLJR 63
High Courts12 Nov 2013
National Domestic Workers Welfare Trust Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 249 : (2014) 140 FLR 950 : (2013) 4 JLJR 608
Unorganized Workers Social Security Act, 2008 — Section 6