High Courts27 Nov 2013
The State of Jharkhand and Others Vs Binod Kumar Rana
Jharkhand High Court · (2013) 11 JH CK 0065
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 5 of 71
High Courts27 Nov 2013
Dev Narayan Ray Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 308
High Courts27 Nov 2013Dismissed
Guria Bhagat now Guria Rawani Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0017
High Courts27 Nov 2013Disposed Off
Laksmisree Banerjee Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 258 : (2014) 1 JLJR 400
High Courts26 Nov 2013
Fertilizer Corporation of India Ltd. Vs Union of India
Jharkhand High Court · (2014) 302 ELT 499
High Courts26 Nov 2013
Manjushree Paul (Ghatak) Vs The State of Jharkhand, The Commissioner, Civil Defence and The Deputy Controller, Civil Defence
Jharkhand High Court · (2014) 2 AJR 217
High Courts25 Nov 2013Dismissed
Bachchu Prasad Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0064
High Courts25 Nov 2013
Employer in relation to the Management of Bank of India, Jamshedpur Vs Their Workman namely Inderawati Devi
Jharkhand High Court · (2014) 2 AJR 520 : (2014) LLR 267
High Courts25 Nov 2013Allowed
Chandra Deo Mahto Vs The State of Jharkhand
Jharkhand High Court · (2014) 1 JLJR 119
High Courts25 Nov 2013
M/s Central Coalfields Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 92
High Courts22 Nov 2013Allowed
Rajesh Khanna Vs State of Jharkhand
Jharkhand High Court · (2014) 2 AJR 253
High Courts22 Nov 2013
Diwan Indranil Sinha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 689
Chotanagpur Tenancy Act, 1908 — Section 46
High Courts22 Nov 2013Allowed
Dil Chand Kumar Mandal and Mahabir Singh Vs The State of Jharkhand, Civil Court, Ranchi, The Jharkhand High Court and The Registrar, Civil Court, Ranchi
Jharkhand High Court · (2014) 2 AJR 613 : (2014) 1 JLJR 521
High Courts22 Nov 2013Allowed
Nimmi Khalkho Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 2 AJR 249
High Courts22 Nov 2013Allowed
Mithilesh Kumar Ojha Vs The State of Bihar and Sri S.B. Roy
Jharkhand High Court · (2013) 11 JH CK 0067
High Courts22 Nov 2013Disposed Off
Ishwar Prasad Tiwari Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 AJR 247 : (2014) 1 JLJR 113
High Courts22 Nov 2013
Jharkhand State Electricity Board Vs Baikunth Nandan Singh and Others
Jharkhand High Court · (2013) 4 JLJR 695
High Courts21 Nov 2013Dismissed
Viswas Kumar Barnwal Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 11 JH CK 0046
High Courts21 Nov 2013Dismissed
Dilip Das Vs Smt. Kanchan Das
Jharkhand High Court · (2013) 11 JH CK 0042