High Courts06 Dec 2013Dismissed
M/s. Auroma Coke Ltd. Vs State and Another
Jharkhand High Court · (2013) 12 JH CK 0045
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 3 of 71
High Courts06 Dec 2013
Jagdish Sharma Vs State of Jharkhand
Jharkhand High Court · (2014) 1 AJR 228 : (2014) 1 JLJR 102
Penal Code, 1860 (IPC) — Section 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(2)
High Courts06 Dec 2013Dismissed
Central Silk Board Vs ZMS Khan and Others
Jharkhand High Court · (2014) 1 JLJR 556
High Courts06 Dec 2013Dismissed
Arun Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 291
High Courts06 Dec 2013Dismissed
The State of Jharkhand and Others Vs Dr. Umesh Chandra Singh and Another
Jharkhand High Court · (2014) 1 JLJR 590
High Courts06 Dec 2013Dismissed
Ashok Pada Sen Vs Nabi Rasool and Others
Jharkhand High Court · (2014) 1 JLJR 288
High Courts05 Dec 2013Dismissed
Md. Yusuf Ansari Vs Siraj Khatun and Others
Jharkhand High Court · (2014) 2 ACC 85
High Courts05 Dec 2013
Sheo Shankar Bhagat Vs The State of Bihar and Others
Jharkhand High Court · (2014) 2 JLJR 115
High Courts05 Dec 2013
Brahmanand Farms and Research Center Vs The State of Jharkhand
Jharkhand High Court · (2013) 12 JH CK 0012
High Courts04 Dec 2013
Their Workmen, Bihar Colliery Kamgar Union Vs M/s. Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2014) 1 JLJR 338
High Courts04 Dec 2013Disposed Off
Upendra Kumar Vs The Union of India and Others
Jharkhand High Court · (2013) 12 JH CK 0036
High Courts03 Dec 2013
Ramesh Gope and Others Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2014) 141 FLR 465 : (2014) 1 JLJR 313
High Courts03 Dec 2013
Mukhdeo Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 370
High Courts03 Dec 2013Disposed Off
Jay Prakash Singh Vs The State of Jharkhand, Inspector General of Police, Jharkhand Armed Police, Deputy Inspector General of Police, Jharkhand Armed Police and Commandant, Jharkhand Armed Police-IV
Jharkhand High Court · (2013) 12 JH CK 0042
High Courts03 Dec 2013Allowed
Anita Devi Vs The Jharkhand State Agriculture Marketing Board and Others
Jharkhand High Court · (2013) 12 JH CK 0038
High Courts03 Dec 2013Disposed Off
Kiran Kunwar Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 304
High Courts03 Dec 2013
Razi Ahmad Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2014) 141 FLR 468 : (2014) 1 JLJR 298
High Courts03 Dec 2013
Md. Saheb Jan Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 12 JH CK 0027
High Courts03 Dec 2013
Basti Vikas Samiti Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 312