High Courts03 Jan 2013
Commissioner of Income Tax Vs M/s. Shakti Spring Industries Pvt. Ltd.
Jharkhand High Court · (2013) 1 JLJR 260
Income Tax Act, 1961 — Section 43B, 43B(d)
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 70 of 71
High Courts03 Jan 2013
Jaytun Purty and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 310
Constitution of India, 1950 — Article 14, 226Right of Children to Free and Compulsory Education Act, 2009 — Section 23
High Courts03 Jan 2013Dismissed
Reyazur Rahman Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 3 AJR 6 : (2013) 1 JLJR 318
Criminal Procedure Code, 1973 (CrPC) — Section 245Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts03 Jan 2013
M/s. Sri Khatu Shyam Udyog Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 1 AJR 784 : (2013) 1 JLJR 331
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 127(2)
High Courts03 Jan 2013Dismissed
Satish Chandra Dhar Vs Jharkhand State Housing Board and Others
Jharkhand High Court · (2013) 2 AJR 86
High Courts03 Jan 2013Allowed
Auto Centre and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 116
High Courts03 Jan 2013
Kishori Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 761
Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Jan 2013
Suresh Oraon Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 14
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts03 Jan 2013
Sudarshan Soni and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0011
High Courts02 Jan 2013Allowed
Rama Shankar Ram Vs The Union of India and Others
Jharkhand High Court · (2013) 1 AJR 758 : (2013) 137 FLR 616 : (2013) 1 JLJR 466
High Courts02 Jan 2013
Akhileshwar Prasad and Another Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0186
High Courts02 Jan 2013Dismissed
Steel Authority of India Ltd. Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 50
High Courts02 Jan 2013
Khurshid Alam Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 822
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts02 Jan 2013Dismissed
Pratima Sen and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 1 JLJR 302
High Courts02 Jan 2013
Central Coalfields Ltd. Vs Hira Devi
Jharkhand High Court · (2013) 1 AJR 791 : (2013) 1 JLJR 615
High Courts02 Jan 2013
Manoj Kumar Gupta Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 864
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts02 Jan 2013Allowed
Sunita Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 803
High Courts02 Jan 2013
Trilok Singh and Others Vs CCL and Others
Jharkhand High Court · (2013) 1 AJR 792 : (2013) 1 JLJR 531
High Courts02 Jan 2013
Om Prakash Thakur Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 117
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)
High Courts02 Jan 2013Allowed
Supriya Sen and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 5 : (2013) CriLJ 1750
Criminal Procedure Code, 1973 (CrPC) — Section 147