High Courts07 Jan 2013Dismissed
Jharkhand State Forest Development Corporation Ltd. and Others Vs Chandreshwar Prasad and Others
Jharkhand High Court · (2013) 3 AJR 174 : (2013) 3 JLJR 601
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 69 of 71
High Courts07 Jan 2013Allowed
P. Easwaran and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 790
Income Tax Act, 1922 — Section 66(2)Penal Code, 1860 (IPC) — Section 34, 420
High Courts07 Jan 2013Dismissed
Tapendra Kumar Singh @ Laddu Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 439 : (2013) 1 JLJR 408
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 389, 389(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jan 2013Allowed
Sheo Kumar Madhur Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 492
High Courts07 Jan 2013Allowed
Binod Kumar Mittal Vs State of Jharkhand
Jharkhand High Court · (2013) 01 JH CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 4Factories Act, 1948 — Section 105, 87, 92, 93Penal Code, 1860 (IPC) — Section 287, 304(A)
High Courts07 Jan 2013Dismissed
Manoj Choudhary Vs The Union of India and others
Jharkhand High Court · (2013) 1 JLJR 417
High Courts05 Jan 2013Dismissed
Om Service Station Vs M/s Hindustan Petroleum Corporation Ltd. and Others
Jharkhand High Court · (2013) 01 JH CK 0010
High Courts04 Jan 2013Allowed
Suresh Mahato Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 8
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts04 Jan 2013Dismissed
Damodar Thapa Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 295
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Jan 2013Dismissed
Arif Pall and Others Vs Bijay Kumar Sarawagi and Others
Jharkhand High Court · (2013) 1 JLJR 255
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2(h)
High Courts04 Jan 2013
M/s OTS Ltd. Vs Commissioner of Central Excise, Jamshedpur
Jharkhand High Court · (2013) 257 CTR 385 : (2013) 198 ECR 186 : (2013) 3 JLJR 46 : (2013) 30 STR 577 : (2013) 58 VST 441
Central Excises and Salt Act, 1944 — Section 35H(3)Civil Procedure Code, 1908 (CPC) — Section 144Finance Act, 1994 — Section 66, 70, 71, 73, 84
High Courts03 Jan 2013
Jagdish Singh, Basudev Roy and Research and Development Centre Vs The State of Jharkhand and Rakesh Prasad
Jharkhand High Court · (2013) 1 AJR 760 : (2013) 1 JLJR 414
High Courts03 Jan 2013
C.C.E. Vs Kumardhubi Metal Casting and Engg. Ltd.
Jharkhand High Court · (2013) 295 ELT 28 : (2014) 45 GST 526
High Courts03 Jan 2013
Vikram Kunal Vs Bank of Maharashtra, Ranchi and Others
Jharkhand High Court · (2013) 1 AJR 838
High Courts03 Jan 2013
Raj Kumar Thakur Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 AJR 821
High Courts03 Jan 2013Dismissed
The State of Jharkhand and Others Vs Manju Suri and Another
Jharkhand High Court · AIR 2013 Jhar 68 : (2013) 2 AJR 4 : (2013) 1 JLJR 262
High Courts03 Jan 2013
M/s. Shree Ganesh Trading Co. Vs Commissioner of Income Tax
Jharkhand High Court · (2013) 257 CTR 159 : (2013) 214 TAXMAN 262
High Courts03 Jan 2013
Ram Das Uraon and Others Vs State of Jharkhand
Jharkhand High Court · (2013) 1 AJR 783
High Courts03 Jan 2013
Pawan Kumar Singh Vs Ramgarh Cantonment Board and Others
Jharkhand High Court · (2013) 1 AJR 827
Cantonments Act, 2006 — Section 249
High Courts03 Jan 2013
Parash Nath Gope Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 10
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)