High Courts14 Jan 2013Allowed
Tara Prasanna Dutta Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 4 JLJR 625
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 67 of 71
High Courts12 Jan 2013Dismissed
Pratima Sen and Patamuni Baski Vs The State of Jharkhand
Jharkhand High Court · (2013) 01 JH CK 0049
High Courts11 Jan 2013
Nazma Khatoon and Others Vs Bibi Halima Khatoon
Jharkhand High Court · (2013) 01 JH CK 0121
High Courts11 Jan 2013Allowed
Dr. Joyen Kisku @ Jain Kisku @ Jainen Kisku, Dr. Noel Kishku, Dr. (Mrs.) Manjula Tudu and Dr. Pradeep Soren @ Dr. Pradeep Emmanuel Soren Vs The State of Jharkhand and Pradeep Prasad Sah
Jharkhand High Court · (2013) 2 AJR 718 : (2013) 2 Crimes 472 : (2013) 4 JLJR 629
High Courts11 Jan 2013Dismissed
A.B. Singh @ Azir Bihari Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 715 : (2013) 138 FLR 742 : (2013) 4 JLJR 669
High Courts11 Jan 2013Dismissed
Ram Naresh Singh Vs Bokaro Steel Plant and Others
Jharkhand High Court · (2013) 1 JLJR 602
High Courts11 Jan 2013Dismissed
Prem Chandra Prasad Verma Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 88 : (2013) 1 JLJR 415
High Courts11 Jan 2013
Singhwahini Cement Pvt. Ltd. and Others Vs The Union of India and Others
Jharkhand High Court · (2013) 01 JH CK 0008
State Financial Corporations Act, 1951 — Section 29
High Courts11 Jan 2013Dismissed
S.P. Singh @ Suresh Prasad Singh Vs Union of India
Jharkhand High Court · (2013) 3 AJR 38
Criminal Procedure Code, 1973 (CrPC) — Section 239Prevention of Corruption Act, 1988 — Section 10, 11, 12, 2, 7
High Courts10 Jan 2013Dismissed
Anil Khirwal Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 EFLT 300
Criminal Procedure Code, 1973 (CrPC) — Section 239Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 21(1), 21(4), 22, 4Penal Code, 1860 (IPC) — Section 340, 379, 411, 413
High Courts10 Jan 2013
Yashawant Sharan and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0196
High Courts10 Jan 2013Dismissed
Manoj Kumar @ Babloo Vs The State of Jharkhand
Jharkhand High Court · (2013) 01 JH CK 0195
Penal Code, 1860 (IPC) — Section 364A
High Courts10 Jan 2013Allowed
Bishwanath Prasad Vs Ashok Kumar Dubey and Others
Jharkhand High Court · (2013) 2 JLJR 61
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22(C)(4), 22(C)(7), 22(C)(8)Motor Vehicles Act, 1988 — Section 166
High Courts10 Jan 2013
Shree Prakash Singh @ Shree Babu and Shekhar Singh Vs Registrar General, Jharkhand High Court, State of Jharkhand and State of Bihar
Jharkhand High Court · (2013) 2 AJR 65 : (2013) 1 JLJR 551
Constitution of India, 1950 — Article 136, 226Contempt of Courts Act, 1971 — Section 19, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 82, 83, 97
High Courts10 Jan 2013Dismissed
Smt. Anjani Devi Vs The State of Jharkhand, Sub-Divisional Officer, Gumla and Block Supply Officer, Gumla
Jharkhand High Court · (2013) 01 JH CK 0113
Constitution of India, 1950 — Article 226
High Courts10 Jan 2013Dismissed
Shakuntala Mahatawain and Another Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 JLJR 87
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts10 Jan 2013Allowed
Rabindra Prasad alias Rabindra Sao Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 794 : (2013) 3 DMC 345 : (2013) 1 JLJR 425
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts10 Jan 2013Allowed
Tirath Singh Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 2 AJR 90 : (2013) 1 JLJR 412
Criminal Procedure Code, 1973 (CrPC) — Section 239Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 22, 23APenal Code, 1860 (IPC) — Section 379
High Courts10 Jan 2013Allowed
Pradip Kumar Roy and Ashok Kumar Mandal Vs The State of Jharkhand and Arun Pradad Agarwal
Jharkhand High Court · (2013) 4 JLJR 622
Criminal Procedure Code, 1973 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts09 Jan 2013
Sonbhadra Tiwari Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 1 JLJR 114