High Courts22 Jan 2013Dismissed
Chintu Kumar Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0098
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 65 of 71
High Courts22 Jan 2013Dismissed
Krishna Murari Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0070
High Courts22 Jan 2013Allowed
Janakdeo Prasad, Malti Devi and Dolly Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 1 JLJR 500
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498(A), 498A
High Courts21 Jan 2013
Pushpalata Deo Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 391
High Courts21 Jan 2013
Bhola Turi Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 AJR 354 : (2013) 3 JLJR 221
Evidence Act, 1872 — Section 26Penal Code, 1860 (IPC) — Section 302
High Courts21 Jan 2013Allowed
Krishna Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 721 : (2013) 1 JLJR 607
High Courts21 Jan 2013Dismissed
Etwa Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 377 : (2013) 2 JLJR 93
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 354, 376
High Courts21 Jan 2013
Sanjeev Kumar Raha Vs Coal India Ltd. and Others
Jharkhand High Court · (2013) 3 JLJR 604
High Courts18 Jan 2013
Hemendra Pratap Dehati Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 52
High Courts18 Jan 2013Dismissed
Branch Manager, HDFC Bank Ltd. and Another Vs Rajesh Kumar Prasad Rajesh Kumar Prasad Vs HDFC Bank Ltd and Another
Jharkhand High Court · (2013) 01 JH CK 0149
Legal Services Authorities Act, 1987 — Section 22, 22A, 22A(b), 22B, 23
High Courts18 Jan 2013Dismissed
Nazma Khatoon and Others Vs Bibi Halima Khatoon
Jharkhand High Court · (2013) 1 JLJR 548
High Courts18 Jan 2013Dismissed
Banowari Lal Agarwalla Pvt. Ltd. Vs DVC and Another
Jharkhand High Court · (2013) 2 JLJR 443
High Courts18 Jan 2013Dismissed
Md. Minhaj Hussain Vs Union of India and Others
Jharkhand High Court · (2013) 136 FLR 1076 : (2013) 3 LLJ 85
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts17 Jan 2013Dismissed
M/s. Duke Cement and Building Materials Vs Bank of India and Others
Jharkhand High Court · (2013) 2 JLJR 440
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17
High Courts17 Jan 2013Allowed
Md. Esrarul Haque and Jokhu Singh Vs The State of Jharkhand and Food Inspector, E.C. Railway
Jharkhand High Court · (2013) 01 JH CK 0135
High Courts17 Jan 2013
Krishna Chandra Sahu and Another Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 104
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1)
High Courts17 Jan 2013
Tata Steel Limited Vs Bihar State Electricity Board now Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 3 JLJR 600
High Courts16 Jan 2013Dismissed
Krishna Prasad Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 92