High Courts30 Jan 2013Dismissed
Urmila Devi Vs Steel Authority of India Ltd. and Others
Jharkhand High Court · (2013) 2 AJR 408
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 63 of 71
High Courts30 Jan 2013Allowed
Awadhesh Prasad Vs Jharkhand State Electricity Board, General Manager-cum-Chief Engineer, Dhanbad, Electrical Superintending Engineer, Dhanbad and Electrical Executive Engineer, Dhanbad
Jharkhand High Court · (2013) 1 JLJR 604
High Courts30 Jan 2013Allowed
Ram Deo Singh Vs State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2013) 2 AJR 711 : (2013) 1 JLJR 621
High Courts30 Jan 2013
Birendra Kunwar Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 81
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts30 Jan 2013Dismissed
Santosh Kumar Singh Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 JLJR 148
High Courts30 Jan 2013
The State of Jharkhand Vs Prashant Verma
Jharkhand High Court · (2013) 2 JLJR 107
High Courts29 Jan 2013
M/s. Hindustan Steelworks Construction Limited Vs Union of India and Others
Jharkhand High Court · (2013) 3 AJR 242 : (2013) 293 ELT 651
High Courts29 Jan 2013Dismissed
Sitaram Mehta and Others Vs The State of Bihar (now Jharkhand) and Others
Jharkhand High Court · (2013) 2 JLJR 84
High Courts29 Jan 2013
TATA Motors Ltd. and Another Vs Union of India and Others
Jharkhand High Court · (2013) 293 ELT 321
High Courts29 Jan 2013
Moti Lal Sah Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 577 : (2013) 2 JLJR 80
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)Penal Code, 1860 (IPC) — Section 149, 302
High Courts29 Jan 2013Disposed Off
Tata Sky Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 4 JLJR 337
High Courts28 Jan 2013Dismissed
Hazi Shah Hussain Baksh Khan and Sons Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 490 : (2014) 140 FLR 104 : (2013) 3 JLJR 105
Minimum Wages Act, 1948 — Section 2, 27, 3, 3(1)(a), 3(1)(b)
High Courts28 Jan 2013Dismissed
Parmeshwar Pandit and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 554 : (2013) 4 JLJR 321
Constitution of India, 1950 — Article 16(4)(B)
High Courts28 Jan 2013Dismissed
Umesh Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 446
High Courts28 Jan 2013
Rajendra Singh @ Raju Singh Vs The State of Jharkhand
Jharkhand High Court · (2013) 01 JH CK 0044
Penal Code, 1860 (IPC) — Section 414
High Courts28 Jan 2013Dismissed
Kanaklata Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 457 : (2013) 1 JLJR 461
High Courts28 Jan 2013
The State of Jharkhand Vs Tulsi Yadav and Others
Jharkhand High Court · (2013) 4 JLJR 197
High Courts28 Jan 2013
Jharkhand Against Corruption Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 328 : (2013) 1 JLJR 541
High Courts24 Jan 2013Dismissed
Jamshedpur Blood Bank (JBB) Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 732 : (2013) 2 JLJR 36
Employees State Insurance Act, 1948 — Section 2, 2(12), 2(14)(AA)Factories Act, 1948 — Section 2(k)
High Courts24 Jan 2013Dismissed
M/s. Central Coalfields Limited and Others Vs Anil Kumar Lal
Jharkhand High Court · (2013) 1 JLJR 468