High Courts24 Jan 2013Allowed
Lakshmi Upadhaya Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 405 : (2013) 2 JLJR 473
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(1)
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 64 of 71
High Courts24 Jan 2013
Ashwini Kumar Srihan @ A.K. Srihan Vs The State of Jharkhand
Jharkhand High Court · (2013) 138 FLR 189 : (2013) 2 JLJR 436 : (2013) 3 LLN 238
High Courts24 Jan 2013Allowed
Ram Lakhan Mahto Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2013) 2 AJR 745 : (2013) 3 JLJR 674
High Courts24 Jan 2013
Bishwajeet Nayak Vs The State of Jharkhand
Jharkhand High Court · (2013) 3 JLJR 469
High Courts24 Jan 2013
Rakesh Kumar Rajak Vs Jharkhand Tourism Development Corporation and Others
Jharkhand High Court · (2013) 1 JLJR 599
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 4, 5Constitution of India, 1950 — Article 226
High Courts24 Jan 2013Dismissed
Oriental Insurance Co. Ltd. Vs Shabbir Hussain and Others
Jharkhand High Court · (2013) 3 JLJR 31
High Courts24 Jan 2013
Adhunik Alloys and Power Limited Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 JLJR 592
Jharkhand Value Added Tax Act, 2005 — Section 46
High Courts23 Jan 2013Allowed
Indra Deo Gope Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 434
Constitution of India, 1950 — Article 311
High Courts23 Jan 2013Allowed
Mithleshwar Verma and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 67 : (2013) 2 JLJR 438
High Courts23 Jan 2013Dismissed
Kali Pada Dutta and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0150
High Courts23 Jan 2013Dismissed
Bisnudeo Ram Vs Union of India and Others
Jharkhand High Court · (2013) 2 AJR 791
High Courts23 Jan 2013Allowed
Purnima Kumari Vs State of Jharkhand and another
Jharkhand High Court · (2013) 01 JH CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 375, 376, 417, 90
High Courts23 Jan 2013
Dharam Pal Gulati Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 01 JH CK 0090
High Courts23 Jan 2013Dismissed
Ganesh Mahto Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 691 : (2013) 4 JLJR 1
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
High Courts23 Jan 2013
Pramod Thakur Vs Palamau Kshetriya Gramin Bank and Another
Jharkhand High Court · (2013) 2 JLJR 99
High Courts23 Jan 2013
Central Mine Planning and Design Institute Limited Vs The Commissioner, Central Excise and Others
Jharkhand High Court · (2013) 01 JH CK 0030
High Courts23 Jan 2013Allowed
Fast Track Tour and Travels Vs Union of India
Jharkhand High Court · (2013) 295 ELT 36 : (2014) 45 GST 524
High Courts22 Jan 2013Dismissed
Mathura Hembrom and Manjura Hembrom Vs The State of Bihar (Now Jharkhand)
Jharkhand High Court · (2013) 3 AJR 526
Penal Code, 1860 (IPC) — Section 376, 376(2)(g)
High Courts22 Jan 2013Allowed
Nilambar Thakur Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 97
High Courts22 Jan 2013
Dabloo Linda Vs The State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 707 : (2013) 1 JLJR 511
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 376, 511