COURT ARCHIVE

Jharkhand High Court judgments, 2013

1,412 judgments · page 66 of 71

High Courts15 Jan 2013Allowed

Brother Francis Umor Vs The State of Jharkhand

Jharkhand High Court · (2013) 2 JLJR 57

Criminal Procedure Code, 1973 (CrPC) — Section 164, 227Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 26Juvenile Justice Act, 1986 — Section 26
High Courts14 Jan 2013Allowed

Adarsh Chilukuri and Another Vs State of Jharkhand

Jharkhand High Court · (2013) 3 EFLT 475 : (2013) 4 JLJR 604

Criminal Procedure Code, 1973 (CrPC) — Section 22, 4Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 21(5), 4, 4(1A)Penal Code, 1860 (IPC) — Section 120B, 188, 379