High Courts09 Jan 2013
Nagendra Singh Vs The Central Industrial Security Force and Others
Jharkhand High Court · (2013) 1 JLJR 424
COURT ARCHIVE
Jharkhand High Court judgments, 2013
1,412 judgments · page 68 of 71
High Courts09 Jan 2013Dismissed
Alamgir Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 3 AJR 217 : (2013) 1 JLJR 297
High Courts09 Jan 2013
Tata Cummins Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 93
Bihar Finance Act, 1981 — Section 5, 6
High Courts09 Jan 2013
Babudhan Hansda Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 154
High Courts09 Jan 2013Dismissed
Rajnish Kumar Singh and Others Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 6 : (2013) 1 JLJR 422
Criminal Procedure Code, 1973 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 120B, 406, 420, 506
High Courts09 Jan 2013
Ananda Prasad Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 330
High Courts09 Jan 2013
Coal Mines Provident Fund Organization and Others Vs Ram Pravesh Sharma and Others
Jharkhand High Court · (2013) 3 AJR 383
High Courts09 Jan 2013Allowed
Mangra Oraon Vs State of Jharkhand
Jharkhand High Court · (2013) 2 AJR 442
Penal Code, 1860 (IPC) — Section 201, 302
High Courts09 Jan 2013
Baliram Pramanik Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 13
High Courts09 Jan 2013Dismissed
Sita Ram Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 257
High Courts08 Jan 2013Allowed
Shivji Singh and Shambhu Sharan Sharma Vs The State of Jharkhand and Another
Jharkhand High Court · (2013) 1 AJR 787 : (2013) 137 FLR 564 : (2013) 1 JLJR 446
Factories Act, 1948 — Section 106, 9, 92
High Courts08 Jan 2013Allowed
Rajendra Prasad Gupta and Others Vs The State of Jharkhand and Another
Jharkhand High Court · (2014) 1 JLJR 159
High Courts08 Jan 2013Allowed
Gupteshwar Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 JLJR 50
High Courts08 Jan 2013Allowed
Krishna Devi and Others Vs The State of Jharkhand and Srwan Kumar Jalan
Jharkhand High Court · (2013) 1 AJR 785 : (2013) 1 JLJR 321
Penal Code, 1860 (IPC) — Section 120B, 420, 464, 467, 468
High Courts08 Jan 2013
Giridih Kshetriya Gramin Bank Officer's Association and Others Vs Giridih Kshetriya Gramin Bank and Others
Jharkhand High Court · (2013) 1 JLJR 419
Regional Rural Banks Act, 1976 — Section 17, 3
High Courts08 Jan 2013Allowed
Akshayar Ojha Vs State of Jharkhand and Others
Jharkhand High Court · (2013) 1 JLJR 258
High Courts08 Jan 2013Dismissed
Bibi Amna Khatoon Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 2 AJR 108 : (2013) 3 EFLT 545
High Courts08 Jan 2013Allowed
Pramod Dubey Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 01 JH CK 0005
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 414
High Courts07 Jan 2013Dismissed
Ursella Topno Vs The State of Jharkhand and Others
Jharkhand High Court · (2013) 01 JH CK 0194
High Courts07 Jan 2013Allowed
Mahendra Prasad Keshri Vs State of Jharkhand and Another
Jharkhand High Court · (2013) 2 AJR 63 : (2013) 1 JLJR 338
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 146(1)