High Courts27 Jan 2015Dismissed
Bharat Coking Coal Limited and Others Vs Domco Smokeless Fuels Pvt. Ltd.
Jharkhand High Court · (2015) 3 JLJR 125
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 63 of 68
High Courts27 Jan 2015Allowed
Mahesh Ram Paswan Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 329
High Courts27 Jan 2015Allowed
Deo Nandan Prasad and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 123
High Courts27 Jan 2015Dismissed
Gurusharan Mahto Vs Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 753 : (2015) 2 AJR 348 : (2015) 144 FLR 910
Constitution of India, 1950 - Article 226, 227
High Courts27 Jan 2015Dismissed
Peter Anand Kumar Ekka Vs MECON Limited and Others
Jharkhand High Court · (2015) 2 JLJR 155 : (2015) 2 AJR 25 : (2015) 2 LLN 141
Constitution of India, 1950 - Article 226
High Courts27 Jan 2015Allowed
Harkhen Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 65 : (2015) 2 AJR 200 : (2015) 146 FLR 122
Constitution of India, 1950 - Article 311(2)
High Courts27 Jan 2015Dismissed
Steel Authority of India Limited Vs The Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 689 : (2015) 2 AJR 494
Industrial Disputes Act, 1947 - Section 10, 10(1)(d), 10(4), 2(s), 2-A
High Courts27 Jan 2015Disposed Off
Harakman Mahto Vs General People of the Locality of Village
Jharkhand High Court · (2015) 4 AJR 199
Succession Act, 1925 - Section 276, 278, 299
High Courts23 Jan 2015Allowed
Bijay Tudu Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 301
Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts23 Jan 2015Dismissed
Jagran Prakashan Limited Vs Ranchi Industrial Area Development Authority and Others
Jharkhand High Court · (2015) 3 JLJR 161
High Courts23 Jan 2015Disposed off
Bhim Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0112
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 307
High Courts23 Jan 2015Dismissed
Beltrode Industries Vs Ranchi Industrial Area Development Authority and Others
Jharkhand High Court · (2015) 3 AJR 662
High Courts23 Jan 2015Disposed off
Mary Anna Toppo and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 404 : (2015) 2 JLJR 404
High Courts23 Jan 2015Dismissed
Daud Sk. and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 01 JH CK 0100
Penal Code, 1860 (IPC) - Section 147, 148, 323, 324, 325
High Courts23 Jan 2015Dismissed
State of Jharkhand Vs Kaliman Bibi and Others
Jharkhand High Court · (2015) 2 JLJR 425 : AIR 2015 Jhar 61 : (2015) 2 AJR 487
Constitution of India, 1950 - Article 14Criminal Procedure Code, 1973 (CrPC) - Section 125General Clauses Act, 1897 - Section 6
High Courts23 Jan 2015Dismissed
Vikash Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 73
Motor Vehicles Act, 1988 - Section 213(1), 213(4)
High Courts23 Jan 2015Dismissed
Shree Mahabir Refractories Works Vs Ranchi Industrial Area Development Authority and Others
Jharkhand High Court · (2015) 4 AJR 823
State Financial Corporations Act, 1951 - Section 29
High Courts22 Jan 2015Dismissed
Wajid Hussain Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 286
High Courts22 Jan 2015Allowed
Kashi Nath Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 3 AJR 637
High Courts22 Jan 2015Dismissed
Tiru Sahu Vs Mohan Sahu and Others
Jharkhand High Court · (2015) 01 JH CK 0107
Evidence Act, 1872 - Section 63Stamp Act, 1899 - Section 2(14), 35