High Courts30 Jan 2015Dismissed
Mritunjay Pandey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0046
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 62 of 68
High Courts30 Jan 2015Allowed
Lalan Rai Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0045
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 - Section 8
High Courts30 Jan 2015Dismissed
Chhote Lal Yadav and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 46 : (2015) 2 AJR 68
Constitution of India, 1950 - Article 14, 16, 16(4)
High Courts30 Jan 2015
Sumitra Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 368
High Courts30 Jan 2015Dismissed
Sunny Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 01 JH CK 0015
Constitution of India, 1950 - Article 14
High Courts30 Jan 2015Allowed
Samsuddin Mian and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 307
High Courts29 Jan 2015Allowed
Nikhil Ranjan Mahato and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 DMC 831
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498A
High Courts29 Jan 2015Dismissed
Dasrath Sahu Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 441
Penal Code, 1860 (IPC) - Section 307, 326, 34
High Courts29 Jan 2015Disposed off
Maa Jagdambe Coal Briquette Vs The Union of India and Others
Jharkhand High Court · (2015) 3 JLJR 133
High Courts29 Jan 2015Dismissed
Bhagirathi Singh Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 2 JLJR 44
High Courts29 Jan 2015Dismissed
Naveen Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 200
Constitution of India, 1950 - Article 226
High Courts28 Jan 2015Dismissed
Akhtar Hussain and Others Vs Mir Anwar Hussain and Others
Jharkhand High Court · (2015) 3 JLJR 127
Civil Procedure Code, 1908 (CPC) - Section 10, 151
High Courts28 Jan 2015Disposed off
Imtiaz Ahmad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 195
Constitution of India, 1950 - Article 14
High Courts28 Jan 2015Partly Allowed
Shivram Barik and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 197
Penal Code, 1860 (IPC) - Section 302, 34
High Courts28 Jan 2015Dismissed
Barmeshwar Nath Singh Yadav Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 214
Penal Code, 1860 (IPC) - Section 379, 411, 461
High Courts28 Jan 2015Dismissed
Diploma Engineers Association Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 64
High Courts28 Jan 2015
Jharkhand Vidyut Kamgar Sangh (INTAK), P.T.P.S. Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 2 JLJR 113
Industrial Disputes Act, 1947 - Section 10
High Courts28 Jan 2015Dismissed
Aditya Rana Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 54
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 498A
High Courts27 Jan 2015
Bablu Kuraishi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 3 JLJR 62
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 114-A
High Courts27 Jan 2015Dismissed
Shamshuddin Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 DMC 763
Criminal Procedure Code, 1973 (CrPC) - Section 125