High Courts27 Nov 2015Dismissed
Ajay Kumar Vs Union of India and Others
Jharkhand High Court · (2016) 1 AJR 748 : (2016) 1 JLJR 415
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 2 of 68
High Courts27 Nov 2015Disposed Off
Murari Kumar Yadav Vs Union of India and Others
Jharkhand High Court · (2016) 1 JLJR 355
Constitution of India, 1950 - Article 226
High Courts27 Nov 2015Disposed Off
Manoj Kumar Rai Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 692 : (2016) 1 JLJR 362
Constitution of India, 1950 - Article 226, 311(2)
High Courts27 Nov 2015Dismissed
Namita Das Vs State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 472 : (2016) CriLJ 1569 : (2016) 1 JLJR 377
Criminal Procedure Code, 1973 (CrPC) - Section 205, 206, 253, 260, 320Penal Code, 1860 (IPC) - Section 120B, 420, 468, 471, 477APrevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts27 Nov 2015Disposed Off
Rizwan Akhtar and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 766 : (2016) 1 JLJR 410
Constitution of India, 1950 - Article 14, 15, 16, 16(1), 21
High Courts27 Nov 2015Dismissed
Jitendra Nath Tripathi Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 350
High Courts27 Nov 2015Dismissed
Bharat Roy and Others Vs Union of India and Others
Jharkhand High Court · (2016) 1 JLJR 320
Constitution of India, 1950 - Article 14, 16
High Courts26 Nov 2015Disposed Off
Monnet Ispat & Energy Limited Vs Central Coalfields Limited and Others
Jharkhand High Court · (2016) 1 JLJR 423
Constitution of India, 1950 - Article 14, 226
High Courts26 Nov 2015Dismissed
Pawan Kumar Jhunjhunwala Vs Hargovind Singh and Others
Jharkhand High Court · (2016) 1 JLJR 390
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 98, Order 21 Rule 99
High Courts24 Nov 2015Allowed
Irfan Hussain Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 JLJR 255
Arms Act, 1959 - Section 25(1)-(b), 26, 27Constitution of India, 1950 - Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 156, 157, 162
High Courts23 Nov 2015Dismissed
Hare Ram Ojha Vs Director General-cum-Chairman, H.C.L. (I.C.C.) and Others
Jharkhand High Court · (2016) 1 JLJR 283
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, 114Constitution of India, 1950 - Article 137, 145, 226
High Courts23 Nov 2015Dismissed
Navin Kumar Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 11 JH CK 0022
High Courts23 Nov 2015Disposed Off
Hasmat Jahan Vs Central Coalfields Ltd.
Jharkhand High Court · (2017) 1 JBCJ 679
Constitution of India, 1950 - Article 226
High Courts20 Nov 2015Allowed
Mauleshwari Gope Vs State Of Jharkhand and Ors
Jharkhand High Court · (2016) 1 JLJR 156
High Courts20 Nov 2015Dismissed
Sheo Prasad Gupta Vs State Of Jharkhand and Ors.
Jharkhand High Court · (2016) 1 JLJR 158
Constitution Of India, 1950 — Article 226
High Courts20 Nov 2015Allowed
Mahabir Kanshi Vs State Of Jharkhand
Jharkhand High Court · (2016) 1 JLJR 164
Indian Penal Code, 1860 — Section 109, 120B, 201, 420, 423, 424, 464, 467, 468, 469, 470, 471, 477 Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts20 Nov 2015
Divisional Manager, The New India Assurance Company Limited Vs Narendra Kumar and Ors.
Jharkhand High Court · (2016) 1 JLJR 170
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts20 Nov 2015Disposed Of
Yakub and Ors. Vs State Of Jharkhand and Ors.
Jharkhand High Court · (2016) 1 JLJR 172
Bihar Land Reforms Act, 1950 — Section 4(h)Bihar Land Reforms Rules, 1951 — Rule 4B
High Courts20 Nov 2015Dismissed
Ram Kishun Mahto Vs Union Of India and Ors.
Jharkhand High Court · (2015) 11 JH CK 0056
Indian Penal Code, 1860 — Section 109, 409, 467Conduct and Service Rules, 1964 — Rule 6, 8