High Courts05 Nov 2015Dismissed
Soma Soy Vs State Of Jharkhand
Jharkhand High Court · 2016 (1) JLJR 33
Indian Penal Code, 1860 — Section 84, 302, 307, 323
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 4 of 68
High Courts05 Nov 2015
Ravi Sharma Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 780
Penal Code, 1860 (IPC) - Section 120B, 409, 420, 467, 468
High Courts05 Nov 2015Allowed
Pawan Khalkho Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 763
Criminal Procedure Code, 1973 (CrPC) - Section 82
High Courts05 Nov 2015Disposed Off
Shabbir Ali Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 779
Criminal Procedure Code, 1973 (CrPC) - Section 482, 82, 83
High Courts05 Nov 2015Disposed Off
Naresh Prasad Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 36
High Courts04 Nov 2015Allowed
Shaikh Manour Ali Vs State Of Jharkhand And Ors
Jharkhand High Court · 2016 (1) JLJR 97
Clerical Services Cadre (Recruitment, Promotion And Other Service Conditions) Rules, 2010 — Rule 8, 8(2)
High Courts04 Nov 2015Allowed
Naresh Kumar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 11 JH CK 0042
Constitution of India, 1950 - Article 226
High Courts04 Nov 2015Dismissed
Pankaj Lohariwal Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 766 : (2016) 1 JLJR 134
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 178(b), 202Penal Code, 1860 (IPC) - Section 406, 415, 420
High Courts04 Nov 2015Disposed Off
Sohan Lal Sardar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 764 : (2016) LabIC 347
High Courts04 Nov 2015
Manoj Kumar Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 758 : (2016) LabIC 346
High Courts04 Nov 2015Dismissed
Ramadhar Singh Vs M/s Tata Engineering & Locomotive Co. Ltd.
Jharkhand High Court · (2017) 1 AIRJharR 179 : (2017) 1 CLR 266 : (2017) 152 FLR 80 : (2017) 1 JCR 507
Bihar Shops and Establishments Act, 1953 - Section 2(4), Section 26Factories Act, 1948 - Section 2(i)
High Courts03 Nov 2015Dismissed
Jhupar Mahto and Ors Vs Dani Yadav and Ors
Jharkhand High Court · (2016) 1 JLJR 154
High Courts03 Nov 2015Allowed
National Insurance Company Limited, Koderma Branch, District Koderma Vs Ishwar Chandra Mishra And Ors
Jharkhand High Court · 2016 (1) JLJR 91
Indian Penal Code, 1860 — Section 279, 338Motor Vehicles Act, 1939 — Section 95, 95(2)(b)(i), 95(2)(b)(ii)
High Courts03 Nov 2015Allowed
Reena Devi And Ors Vs M/s. Rungta Projects Ltd And Ors
Jharkhand High Court · 2016 (1) JLJR 94
High Courts03 Nov 2015Dismissed
Lalit Kumar Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 774
High Courts03 Nov 2015Disposed Off
Paresh Nath Bid and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 761 : (2016) LabIC 370
High Courts03 Nov 2015Dismissed
Rajendra Rajak Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 757
High Courts03 Nov 2015Dismissed
Naresh Ram Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 AJR 759 : (2016) 1 JLJR 76 : (2016) LabIC 348 : (2016) 1 LLJ 295
High Courts03 Nov 2015Dismissed
Bipin Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 765 : (2016) LabIC 349
High Courts03 Nov 2015Dismissed
Supato Devi and Others Vs Udyami Awasiya Sahkari Lohanchal Complex Samity Limited and Others
Jharkhand High Court · (2016) 1 JLJR 80
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(a), Order 8 Rule 10, 151