High Courts02 Nov 2015Disposed Of
Anil Kumar and Ors Vs State Of Jharkhand and Ors
Jharkhand High Court · (2016) 1 JLJR 151
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 5 of 68
High Courts02 Nov 2015Dismissed
Awadhesh Thakur Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 762 : (2016) 1 JLJR 501
Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Penal Code, 1860 (IPC) - Section 307, 323, 324, 326, 34
High Courts02 Nov 2015Disposed Off
Vijay Kumar Verma and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 11 JH CK 0028
High Courts02 Nov 2015Disposed Off
Bhagirath Mahto Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 769
High Courts02 Nov 2015Allowed
Mantu Dey Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 753 : (2016) 1 JLJR 83
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts02 Nov 2015Dismissed
Rajesh Mohan Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 148 FLR 1040 : (2016) 1 JLJR 175 : (2016) 1 LLJ 679
Constitution of India, 1950 - Article 311, 311(2)Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 25F, 25-F, 25-G
High Courts31 Oct 2015Disposed of
Dineshwar Pandey And Ors Vs State Of Jharkhand Through The Secretary And Ors
Jharkhand High Court · (2016) 1 JLJR 192
High Courts31 Oct 2015Disposed Off
Sanjeev Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 10 JH CK 0130
Arms Act, 1959 - Section 27Constitution of India, 1950 - Article 14, 16, 226Penal Code, 1860 (IPC) - Section 307, 504, 506
High Courts31 Oct 2015Disposed Off
Sudhir Kumar Singh Vs Central Government of India and Others
Jharkhand High Court · (2016) 1 JLJR 560
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 384
High Courts30 Oct 2015Disposed Of
Lakhpat Yadav Vs State Of Jharkhand And Ors
Jharkhand High Court · 2016 (1) JLJR 189
High Courts30 Oct 2015Dismissed
Sampurna Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · 2016 (1) JLJR 5
High Courts30 Oct 2015Dismissed
Gopi Ram Vs Chief General Manager, Central Coalfields Limited, Darbhanga House, Ranchi And Ors
Jharkhand High Court · 2016 (1) JLJR 52
Constitution Of India, 1950 — Article 226, 227
High Courts30 Oct 2015Disposed Of
Ganesh Mahto And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · 2016 (1) JLJR 69
Constitution Of India, 1950 — Article 226
High Courts30 Oct 2015Dismissed
Jiw Lal Ram Vs The Union of India and Others
Jharkhand High Court · (2016) 1 JLJR 15
Constitution of India, 1950 - Article 226
High Courts30 Oct 2015Dismissed
Parwej Khan Vs The Union of India and Others
Jharkhand High Court · (2016) 1 JLJR 557
Central Industrial Security Force Act, 1968 - Section 9Constitution of India, 1950 - Article 226, 227, 32
High Courts30 Oct 2015Partly Allowed
Harendra Prasad Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 JLJR 60
Constitution of India, 1950 - Article 226
High Courts30 Oct 2015Dismissed
Sunil Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 780 : (2016) 1 JLJR 19
Constitution of India, 1950 - Article 14, 16, 226
High Courts30 Oct 2015Dismissed
Jhabeshwar Prasad Singh Vs United Bank of India and Others
Jharkhand High Court · (2016) 1 JLJR 1 : (2016) 1 LLJ 80
Constitution of India, 1950 - Article 226, 311(2)
High Courts29 Oct 2015
Anjuman Islamia Masmano Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 10 JH CK 0033
Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47, 114, 151Constitution of India, 1950 - Article 137, 145, 226
High Courts28 Oct 2015Dismissed
Loknath Saraswati Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 635