Building and Other Construction Workers Welfare Cess Act, 1996 - Section 2(1)(d), 2(d)Constitution of India, 1950 - Article 226Factories Act, 1948 - Section 6, 87

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High Courts16 Oct 2015Disposed Off

Ashok Kumar Tiwary and Others Vs The State of Jharkhand and Others

Jharkhand High Court · (2016) 148 FLR 671 : (2015) 4 JLJR 572

Constitution of India, 1950 - Article 32

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High Courts15 Oct 2015

Yogendra Sharma and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 4 JLJR 713

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173(8), 313Evidence Act, 1872 - Section 10, 24, 3, 3(1), 3(2)

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High Courts15 Oct 2015Dismissed

Hussain Ansari Vs Gulejan Bibi

Jharkhand High Court · (2015) 4 JLJR 563

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14

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High Courts15 Oct 2015

Ramu Hansda and Others Vs State of Jharkhand

Jharkhand High Court · (2015) 4 JLJR 567

Criminal Procedure Code, 1973 (CrPC) - Section 227, 239Penal Code, 1860 (IPC) - Section 315

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High Courts15 Oct 2015Allowed

Kaushal Kumar Sinha Vs National Bank for Agriculture and Rural Development and Others

Jharkhand High Court · (2015) 4 JLJR 613

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High Courts15 Oct 2015

Kolha Mahto Vs The State of Jharkhand

Jharkhand High Court · (2015) 4 JLJR 599

Criminal Procedure Code, 1973 (CrPC) - Section 311, 386, 386(b)Penal Code, 1860 (IPC) - Section 302, 307, 324

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High Courts15 Oct 2015Allowed

Ashok Kumar Agarwal and Others Vs State of Jharkhand and Others

Jharkhand High Court · (2015) 4 JLJR 605

Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 41, 41-A, 64, 71, 73Penal Code, 1860 (IPC) - Section 120-B, 302, 304, 364, 367

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High Courts15 Oct 2015Dismissed

Nand Kishore Sah Vs Lalan Sah and Others

Jharkhand High Court · (2016) 1 AJR 607 : (2016) 1 JLJR 497

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 2, Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9

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High Courts15 Oct 2015Disposed Off

Neetu Kumari Vs The State of Jharkhand and Others

Jharkhand High Court · (2015) 4 JLJR 571

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