High Courts15 Oct 2015Allowed
Bidya Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 685
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 8 of 68
High Courts15 Oct 2015Dismissed
Sadho Oraon Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 569
High Courts14 Oct 2015Disposed Off
Tiku Manjhi and Others Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 549 : (2016) 1 LLJ 63
High Courts14 Oct 2015Allowed
Umapada Roy Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 534
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts14 Oct 2015Allowed
Wasim Firoz and Others Vs Kamal Anjum and Others
Jharkhand High Court · (2015) 4 JLJR 524
Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 - Section 15
High Courts14 Oct 2015Dismissed
Joto Bodra Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 687 : (2015) 4 JLJR 445
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts14 Oct 2015
Dharmendra Pandey Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 532
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 304-B
High Courts14 Oct 2015Dismissed
Mahesh Chandra Verma and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 582
Constitution of India, 1950 - Article 136, 14, 142, 16, 21
High Courts14 Oct 2015Allowed
Jagjiwan Prasad Singh and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 537
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 73, 82, 83Penal Code, 1860 (IPC) - Section 304-B, 34
High Courts14 Oct 2015Dismissed
Abdul Samad Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 547
Constitution of India, 1950 - Article 173Representation of the People Act, 1951 - Section 80
High Courts14 Oct 2015Dismissed
Manoj Kumar Jha Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 672
Constitution of India, 1950 - Article 136, 14, 142, 16, 226Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts14 Oct 2015
The Oriental Insurance Company Limited Vs Etbari Devi and Others
Jharkhand High Court · (2015) 4 JLJR 559
Motor Vehicles Act, 1988 - Section 163A, 163-A
High Courts14 Oct 2015Dismissed
Surendra Prasad Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2015) 4 JLJR 521
High Courts13 Oct 2015Dismissed
Bindu Sao Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 597 : (2016) 1 DMC 175 : (2015) 4 JLJR 468
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 364, 498A
High Courts13 Oct 2015Dismissed
Ambrish Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 539
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 4Penal Code, 1860 (IPC) - Section 147, 148, 323, 341, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 20, 23, 3, 3(1)(x), 9
High Courts13 Oct 2015Disposed Off
Rajiv Ranjan Kumar and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 424
High Courts13 Oct 2015Dismissed
Pradeep Marandi Vs Union of India and Others
Jharkhand High Court · (2015) 4 AJR 480
High Courts13 Oct 2015Dismissed
Jharkhand Vyakhayata Patrata Sangh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 AJR 488
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8
High Courts13 Oct 2015Dismissed
Lalwati Devi Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 448
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts13 Oct 2015Dismissed
Baliram Tiwari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 544