High Courts08 Oct 2015Dismissed
Monika Dutta Vs Union of India and Others
Jharkhand High Court · (2016) 1 AJR 488
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 10 of 68
High Courts08 Oct 2015Disposed Off
Fulchand Oraon Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 417
Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12(3)(a)(i), 7-A
High Courts08 Oct 2015Allowed
Syed Mohammad Zafar Hassan Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 399
High Courts08 Oct 2015Dismissed
Badri Prasad Mitra Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 147 FLR 1039 : (2015) 4 JLJR 324
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Allowed
Akhouri Jayant Narayan Sinha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 416
Criminal Procedure Code, 1973 (CrPC) - Section 216, 227Penal Code, 1860 (IPC) - Section 120-B, 302, 304-B, 306, 328
High Courts08 Oct 2015Dismissed
Ram Ayodhya Singh Vs Managing Director-cum-Chairman, Steel Authority of India Ltd. and Others
Jharkhand High Court · (2015) 147 FLR 1036 : (2015) 4 JLJR 390
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 111, 34, 379, 380, 411
High Courts08 Oct 2015Disposed Off
Gulam Samdani and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 489
Penal Code, 1860 (IPC) - Section 302
High Courts08 Oct 2015Allowed
Akhilesh Nandan Saran Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 106 : (2015) 147 FLR 1032 : (2016) 1 JLJR 402 : (2016) LabIC 1016
Bihar Reorganisation Act, 2000 - Section 72, 74Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Dismissed
Saydan Kandulna Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 402
Constitution of India, 1950 - Article 14, 16, 226
High Courts08 Oct 2015Dismissed
Khursid Alam Vs Jahida Khatoon
Jharkhand High Court · (2015) 4 AJR 479
Jharkhand Buildings (lease, Rent And Eviction) Control Act, 2000 - Section 11(i)(c), 11(i)(d)
High Courts08 Oct 2015Dismissed
Ashok Kumar Choudhary Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 393
High Courts08 Oct 2015Allowed
Kishan Lal Agarwal and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 406
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 16A, 8
High Courts08 Oct 2015Disposed Off
Mangra Oraon Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 10 JH CK 0063
Constitution of India, 1950 - Article 226
High Courts08 Oct 2015Dismissed
Rajesh Modi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 409
Criminal Procedure Code, 1973 (CrPC) - Section 165Jharkhand Value Added Tax Act, 2005 - Section 4, 69, 84Penal Code, 1860 (IPC) - Section 468, 471, 472
High Courts08 Oct 2015Dismissed
Ravi Kumar Sharma Vs The Union of India and Others
Jharkhand High Court · (2015) 4 JLJR 396
Constitution of India, 1950 - Article 14, 16, 226
High Courts08 Oct 2015Dismissed
Sanjukta Tiwary and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 483
High Courts07 Oct 2015Disposed Off
Yugesh Kumar Vs Central Coalfields Limited and Others
Jharkhand High Court · (2016) 1 AJR 581
High Courts07 Oct 2015Dismissed
Manish Mittal Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 408
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, 34, 341, 406Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(x), 4, 9
High Courts07 Oct 2015Dismissed
Shailesh Kumar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 404
Constitution of India, 1950 - Article 14, 16
High Courts07 Oct 2015Disposed Off
Ashok Kumar Chakarverty Vs Sun Starlife Aaditi Home Nirman Pvt. Ltd. and Others
Jharkhand High Court · (2015) 4 JLJR 315
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2