High Courts05 Oct 2015Dismissed
Asha Jha Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 494
Arbitration and Conciliation Act, 1996 - Section 9
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 12 of 68
High Courts01 Oct 2015Allowed
Yashwant Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 435
Criminal Procedure Code, 1973 (CrPC) - Section 144, 145, 146, 146(1), 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 379Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(iv)(x)
High Courts01 Oct 2015Dismissed
Pramod Kumar Verma Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 305
Evidence Act, 1872 - Section 9Penal Code, 1860 (IPC) - Section 392, 395, 412
High Courts01 Oct 2015Dismissed
Nilai Educational Trust Vs All India Council for Technical Education and Others
Jharkhand High Court · (2016) 1 AJR 78 : (2016) 1 JLJR 293
All India Council for Technical Education Act, 1987 - Section 10, 11, 2(b), 2(g), 23Constitution of India, 1950 - Article 226
High Courts01 Oct 2015Dismissed
Kallu Sonkar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 551
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts01 Oct 2015Dismissed
Anand Ritu Raj Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 493
High Courts01 Oct 2015Dismissed
Iqbal Ahmad and Others Vs Masood Alam
Jharkhand High Court · (2015) 4 AJR 832
High Courts01 Oct 2015Dismissed
Bhagiran Prasad Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 298
Penal Code, 1860 (IPC) - Section 307, 323, 325, 34, 341
High Courts01 Oct 2015Dismissed
Ram Pratap Mahto Vs Lalu Ram
Jharkhand High Court · (2016) 1 AJR 267 : (2015) 4 JLJR 341
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 34, 10
High Courts01 Oct 2015
Fagu Mahato and Others Vs Shankar Sao (Mahato)
Jharkhand High Court · (2015) 4 JLJR 350
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4, Order 18 Rule 17, Order 18 Rule 4
High Courts01 Oct 2015Allowed
Ajay Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 503
Criminal Procedure Code, 1973 (CrPC) - Section 482Essential Commodities Act, 1955 - Section 7
High Courts30 Sept 2015Allowed
Bharat Kaivart and Others Vs Kamla and Others
Jharkhand High Court · (2016) 1 AJR 146 : (2015) 4 JLJR 361
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts30 Sept 2015Allowed
Surji Devi Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2016) 148 FLR 177 : (2015) 4 JLJR 340 : (2015) 4 LLJ 333
High Courts30 Sept 2015Partly Allowed
Krishna Murari Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 373
Mines and Minerals (Development and Regulation) Act, 1957 - Section 21, 22Penal Code, 1860 (IPC) - Section 34, 414
High Courts30 Sept 2015
Gafur Ansari Vs Amna Khatoon
Jharkhand High Court · (2015) 4 JLJR 345
Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts30 Sept 2015Dismissed
Salahuddin Ray Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 374
Criminal Procedure Code, 1973 (CrPC) - Section 300Penal Code, 1860 (IPC) - Section 34, 498-A
High Courts30 Sept 2015Partly Allowed
Ashok Kumar Biswas Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 363
High Courts30 Sept 2015Dismissed
Birbal Ram Vs Central Coalfield Limited and Others
Jharkhand High Court · (2016) 1 AJR 109 : (2016) LabIC 1019
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts29 Sept 2015Dismissed
Uday Prasad and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 261
High Courts29 Sept 2015Allowed
Kishore Biyani Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 278
Criminal Procedure Code, 1973 (CrPC) - Section 202, 482Prevention of Food Adulteration Act, 1954 - Section 16(1)(a)(i), 17, 2(ix)(k)