High Courts29 Sept 2015Allowed
Rita Sahu and Others Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 274
Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 71, 73, 82, 83
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 13 of 68
High Courts29 Sept 2015Partly Allowed
Gopal Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 265
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 307, 324
High Courts29 Sept 2015Dismissed
Manorama Devi and Others Vs Sushila Devi Joshi
Jharkhand High Court · (2015) 4 JLJR 271
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 11(i)(c), 11(i)(d)Civil Procedure Code, 1908 (CPC) - Section 100
High Courts29 Sept 2015Allowed
Anil Agarwal Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 273
Essential Commodities Act, 1955 - Section 7Penal Code, 1860 (IPC) - Section 414
High Courts29 Sept 2015
Biri Bhagat Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 269
Criminal Procedure Code, 1973 (CrPC) - Section 311Penal Code, 1860 (IPC) - Section 307, 323, 341, 494, 495
High Courts29 Sept 2015Dismissed
Shyam Nandan Prasad Vs The State Bank of India and Others
Jharkhand High Court · (2015) 09 JH CK 0004
Constitution of India, 1950 - Article 226, 311(2), 311(2)(b)Penal Code, 1860 (IPC) - Section 409, 420, 467, 468
High Courts28 Sept 2015Dismissed
Durga Thakur and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 09 JH CK 0125
High Courts28 Sept 2015Allowed
Irfan Gani and Others Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 253
Constitution of India, 1950 - Article 14, 16
High Courts28 Sept 2015Allowed
Nabin Roy Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 260
High Courts28 Sept 2015
Commissioner of Income Tax Vs J. Ram and Sons
Jharkhand High Court · (2015) 09 JH CK 0032
Income Tax Act, 1961 - Section 69
High Courts28 Sept 2015Allowed
Khairun Nisha Vs Union of India
Jharkhand High Court · (2015) 4 JLJR 258
Railways Act, 1989 - Section 123(c), 123(c)(2), 124-A
High Courts23 Sept 2015Dismissed
Raj Kumar Agarwal and Others Vs Mohan Lal Agarwal and Others
Jharkhand High Court · (2015) 4 JLJR 346
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 96
High Courts23 Sept 2015Dismissed
Lakshman Toppo and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 09 JH CK 0106
Constitution of India, 1950 - Article 226, 335
High Courts23 Sept 2015Dismissed
Usha Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 365
Registration Act, 1908 - Section 72
High Courts23 Sept 2015Allowed
Shivmuni Ram Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 352
High Courts23 Sept 2015Dismissed
The Executive Officer Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 501
Right to Information Act, 2005 - Section 19(8)(b)
High Courts23 Sept 2015Allowed
Lal Yashwardhan Nath Shahdeo Vs Rupa Shahdeo and Others
Jharkhand High Court · (2015) 4 JLJR 348
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 18, Order 7 Rule 9
High Courts23 Sept 2015Allowed
Tuelu Seth Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 369
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts23 Sept 2015Allowed
Central Coalfields Limited Vs Jharkhand Micro, Small and Medium Enterprises Facilitation Council and Others
Jharkhand High Court · (2015) 4 JLJR 701
Micro, Small and Medium Enterprises Development Act, 2006 - Section 1(2), 18
High Courts23 Sept 2015Dismissed
Keshav Kumar Sinha Vs The Union of India and Others
Jharkhand High Court · (2015) 4 JLJR 490