High Courts07 Oct 2015Dismissed
Lekh Bahadur Rana and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 316
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 11 of 68
High Courts07 Oct 2015Dismissed
SLL-SML (Joint Venture Consortium) and Others Vs Central Coalfields Limited and Others
Jharkhand High Court · (2015) 4 JLJR 318
High Courts07 Oct 2015Partly Allowed
Hari Pada Modi and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 10 JH CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 300, 302, 304
High Courts06 Oct 2015
Sohail Nabi Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 433
High Courts06 Oct 2015
Kalim Ansari Vs The State of Jharkhand and Others
Jharkhand High Court · (2016) 1 AJR 18 : (2015) 4 JLJR 302
Criminal Procedure Code, 1973 (CrPC) - Section 227, 376Penal Code, 1860 (IPC) - Section 375, 376, 384, 406, 415Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii), 3(xii)
High Courts06 Oct 2015Dismissed
Hardeo Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 431
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16, 16(3)(i), 16(3)(ii)
High Courts06 Oct 2015Dismissed
Ram Charitra Singh Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 425
High Courts06 Oct 2015Allowed
Jilani Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 AJR 482 : (2015) 4 JLJR 426
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts06 Oct 2015Dismissed
Arpana Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 430
High Courts06 Oct 2015Dismissed
Karam Mahto and Others Vs Indranath Mahto and Others
Jharkhand High Court · (2015) 4 JLJR 432
Criminal Procedure Code, 1973 (CrPC) - Section 144Penal Code, 1860 (IPC) - Section 34, 436
High Courts06 Oct 2015Disposed Off
National Insurance Co. Ltd. Vs Abha Gupta and Others
Jharkhand High Court · (2015) 4 AJR 481
Motor Vehicles Act, 1988 - Section 39, 66
High Courts06 Oct 2015Allowed
Food Corporation of India Vs Ramchandra Yadav and Others
Jharkhand High Court · (2016) 1 AJR 669
High Courts06 Oct 2015
Commissioner of Central Excise, Ranchi Vs Gillooram Gaurishankar
Jharkhand High Court · (2015) 326 ELT 654 : (2016) 53 GST 37
Central Excises and Salt Act, 1944 - Section 11B, 11B(1)Customs Act, 1962 - Section 27
High Courts05 Oct 2015Disposed Off
Guru Govind Sing Public School and Others Vs Jharkhand Abhibhawak Manch
Jharkhand High Court · (2015) 4 AJR 426 : (2015) 4 JLJR 506
Jharkhand Education Tribunal Act, 2005 - Section 10, 10(2), 11(1), 15
High Courts05 Oct 2015Dismissed
Umesh Majhi and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 422
High Courts05 Oct 2015Allowed
Ramjeet Oraon Vs The State of Jharkhand
Jharkhand High Court · (2016) 1 AJR 87 : (2015) 4 JLJR 310
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34Prevention of Terrorism Act, 2002 - Section 20, 22, 3(2), 30, 32
High Courts05 Oct 2015
Haldhar Manjhi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 423
Criminal Procedure Code, 1973 (CrPC) - Section 125, 125(3)Limitation Act, 1963 - Section 5
High Courts05 Oct 2015Dismissed
Ramdeo Prasad Kushwaha and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 502
High Courts05 Oct 2015Dismissed
Pradip Kumar Chakraborty Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 556