COURT ARCHIVE

Jharkhand High Court judgments, 2015

1,358 judgments · page 9 of 68

High Courts09 Oct 2015Dismissed

Salim Vs Altav and Others

Jharkhand High Court · (2016) 1 AJR 252

Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 52