High Courts28 Oct 2015Dismissed
Mahendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 639
COURT ARCHIVE
Jharkhand High Court judgments, 2015
1,358 judgments · page 6 of 68
High Courts28 Oct 2015Dismissed
Geeta Devi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 641
High Courts28 Oct 2015Dismissed
Ram Barat Chaudhary Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 655
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts28 Oct 2015Dismissed
Raimon Lakra Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 644
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 299, 300, 302, 304
High Courts28 Oct 2015Allowed
Bimla Devi Vs Bharat Coking Coal Limited and Others
Jharkhand High Court · (2015) 4 JLJR 642
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts28 Oct 2015Dismissed
Sanaullah Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 653
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 14, Order 8 Rule 1-A, Order 9 Rule 12, Order 9 Rule 14
High Courts28 Oct 2015Dismissed
Gregori Surin Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 640 : (2016) 1 LLJ 278
High Courts28 Oct 2015Dismissed
Rajendra Prasad Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 638
High Courts28 Oct 2015Dismissed
Bhartendu Prasad Vs Bharat Coking Coal Ltd. and Others
Jharkhand High Court · (2015) 4 JLJR 649
High Courts27 Oct 2015Dismissed
Vijay Singh Bodra Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 594
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302
High Courts27 Oct 2015Dismissed
Sukwara Devi Vs Central Coal Fields Ltd. and Others
Jharkhand High Court · (2015) 4 JLJR 636 : (2016) 1 LLJ 26
Evidence Act, 1872 - Section 108
High Courts27 Oct 2015Dismissed
Mangra Munda Vs Bhanua Munda and Others
Jharkhand High Court · (2015) 4 JLJR 597
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts27 Oct 2015Dismissed
Rinki Devi Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 628
High Courts27 Oct 2015Dismissed
Dharma Paharia Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 650
Penal Code, 1860 (IPC) - Section 302
High Courts27 Oct 2015
Ranjit Toppo Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 708
Criminal Procedure Code, 1973 (CrPC) - Section 203Limitation Act, 1963 - Section 5Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 142(b)
High Courts27 Oct 2015Allowed
Surendra Sah Vs State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 633
Penal Code, 1860 (IPC) - Section 341, 366-A, 376, 379
High Courts27 Oct 2015Disposed Off
Lohra Mahto Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 627
High Courts27 Oct 2015Dismissed
Salim Javed Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 580
Criminal Procedure Code, 1973 (CrPC) - Section 197, 219, 482Penal Code, 1860 (IPC) - Section 406, 419, 420, 467, 468
High Courts27 Oct 2015
Kesia Devi and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 4 JLJR 629
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts26 Oct 2015Allowed
Bajrangi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 4 JLJR 703