High Courts15 Dec 2014
Jyoti Surin Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0016
Constitution of India, 1950 - Article 30(1)
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 3 of 59
High Courts15 Dec 2014
Jokhan Choudhary Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 419
High Courts15 Dec 2014
The State of Jharkhand and Others Vs Shiv Nandan Prasad Gupta
Jharkhand High Court · (2015) 1 JLJR 578
High Courts12 Dec 2014
Nirmal Kumar Singh Vs The Bharat Coking Coal Limited and Others
Jharkhand High Court · (2015) 1 JLJR 639
High Courts12 Dec 2014
Moullshree Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 526
High Courts12 Dec 2014
Shambhu Ram and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 779 : (2015) 2 JLJR 128
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173(2), 193, 319Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts12 Dec 2014
Hem Bahadur Limbu Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 12 JH CK 0073
Constitution of India, 1950 — Article 226
High Courts12 Dec 2014
Noel Kerketta Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 505
High Courts12 Dec 2014
Ezaz Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 44 : (2015) 1 JLJR 436
High Courts12 Dec 2014
Violet Kerketta and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 406 : (2015) 1 JLJR 339
High Courts12 Dec 2014
Tata Cummins Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 12 JH CK 0054
High Courts12 Dec 2014
R.S. Teachers Training College Vs Vinoba Bhave University and Others
Jharkhand High Court · (2015) 1 AJR 640 : (2015) 2 JLJR 102
High Courts12 Dec 2014
Bindeshwar Mahto and Others Vs Motilal Gope and Others
Jharkhand High Court · (2015) 1 JLJR 305
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts12 Dec 2014
Mana Birua Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 651 : (2015) 1 JLJR 568 : (2015) 2 LLJ 136
Industrial Disputes Act, 1947 - Section 33(2)(b) 33-C(2)
High Courts12 Dec 2014
Hem Bahadur Limbu Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 408
Constitution of India, 1950 — Article 226
High Courts12 Dec 2014
Mahali Oraon Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 342
Constitution of India, 1950 — Article 226
High Courts12 Dec 2014
Mahesh Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 78
High Courts12 Dec 2014
Raghaw Prasad Shahi Vs The Bihar State Electricity Board and Others
Jharkhand High Court · (2015) 1 AJR 617 : (2015) 1 JLJR 360
Constitution of India, 1950 — Article 226
High Courts11 Dec 2014
Krishna Mahto Vs Central Coalfields Ltd. and Others
Jharkhand High Court · (2015) 1 JLJR 474
High Courts11 Dec 2014
Devi Prasad Bandyapdhyay Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 336