COURT ARCHIVE

Jharkhand High Court judgments, 2014

1,180 judgments · page 5 of 59

High Courts04 Dec 2014

Rubi Varu Vs Sandeep Varu

Jharkhand High Court · AIR 2015 Jhar 56 : (2015) 1 AJR 657 : (2015) 2 JLJR 11

Guardians and Wards Act, 1890 — Section 17, 7Hindu Minority and Guardianship Act, 1956 — Section 6, 6(a)
High Courts04 Dec 2014

J.G. Garments Vs Central Bank of India

Jharkhand High Court · (2015) 2 BC 553

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 13(4), 17