High Courts02 Dec 2014
Awanti Bala Gupta Vs The State of Jharkhand
Jharkhand High Court · (2015) 144 FLR 529 : (2015) 2 JLJR 499 : (2015) 1 LLJ 586
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 6 of 59
High Courts02 Dec 2014
Sohri Devi Vs Jharkhand State Electricity Board
Jharkhand High Court · (2015) 2 JLJR 2
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
Anil Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2015) 2 AJR 47 : (2015) 144 FLR 535 : (2015) 1 JLJR 238
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
IFICO Refractories Plant, a unit of Bharat Refractories Ltd. Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 734 : (2015) 2 JLJR 6
Constitution of India, 1950 — Article 226
High Courts01 Dec 2014Dismissed
Mundrika Vishwakarma and Others Vs Raju Ram
Jharkhand High Court · (2015) 2 JLJR 4
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 5
High Courts01 Dec 2014Disposed off
Manoj Kumar Singh Vs Union of India and Others
Jharkhand High Court · (2015) 4 AJR 332 : (2015) 2 JLJR 143
High Courts01 Dec 2014
Gyan Jyoti Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 774
High Courts01 Dec 2014Dismissed
Ram Prakash Jha and Others Vs The Union of India and Others
Jharkhand High Court · (2015) 2 JLJR 119
Constitution of India, 1950 - Article 311(2)
High Courts01 Dec 2014
Vijay Pandit and Others Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0077
High Courts01 Dec 2014
Dilip Kumar Routh Vs Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 517
Constitution of India, 1950 — Article 226
High Courts01 Dec 2014
Kashyap Construction Co. Ltd. Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 770
High Courts01 Dec 2014
Tohima Khatoon Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0047
High Courts01 Dec 2014
Shakuntala Patodia Vs State of Jharkhand
Jharkhand High Court · (2015) 3 JLJR 188
High Courts01 Dec 2014
Tulsi Sao Vs The State of Jharkhand
Jharkhand High Court · (2014) 12 JH CK 0021
High Courts01 Dec 2014
Anil Kumar Marandi Vs The Union of India
Jharkhand High Court · (2015) 1 JLJR 528
High Courts01 Dec 2014
Ravi Shekhar Vs State of Jharkhand
Jharkhand High Court · (2015) 1 AJR 351 : (2015) 1 JLJR 600
Constitution of India, 1950 — Article 14, 16, 21
High Courts28 Nov 2014
Amrit Coal Carriers Vs Eastern Coalfields Limited and Others
Jharkhand High Court · (2015) 3 ARBLR 517 : (2015) 1 JLJR 686
Arbitration and Conciliation Act, 1996 — Section 7(4)(c)
High Courts28 Nov 2014
Sayeed Khan Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 519
High Courts28 Nov 2014
Mister Azad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 357
Penal Code, 1860 (IPC) — Section 224, 225
High Courts28 Nov 2014
Anshu Behl Vs Jharkhand State Electricity Board and Others
Jharkhand High Court · (2015) 1 AJR 404 : (2015) 1 JLJR 659