High Courts28 Nov 2014
Bishwanath Chatterjee and Others Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0061
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 7 of 59
High Courts28 Nov 2014
Sunil Kumar Marandi Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 387
Constitution of India, 1950 — Article 226
High Courts28 Nov 2014
Hindustan Copper Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 365 : (2015) 5 FLT 120 : (2015) 1 JLJR 449
Copper Corporation (Taking Over of Management) Act, 1972 — Section 3(1)Forest (Conservation) Act, 1980 — Section 2Mines and Minerals (Development and Regulation) Act, 1957 — Section 8(3)
High Courts28 Nov 2014
Hindustan Copper Limited Vs Union of India
Jharkhand High Court · (2015) 3 AJR 145 : (2015) 5 FLT 126 : (2015) 1 JLJR 508
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 20(3), 226Copper Corporation (Taking Over of Management) Act, 1972 — Section 3(1)
High Courts27 Nov 2014Dismissed
Shambhu Kumar Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 449
Constitution of India, 1950 - Article 226
High Courts27 Nov 2014
Surendra Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 651
High Courts27 Nov 2014
Baneshwar Kumbhkar Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 JLJR 419
High Courts27 Nov 2014
Basant Kumar Yadav Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 129 : (2015) 2 JLJR 124
High Courts27 Nov 2014
Sahdev Pd. Mandal Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0057
High Courts27 Nov 2014
Afrozi Khatoon Vs State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 125, 307, 362, 386, 389
High Courts27 Nov 2014
Saroj Kumar Sarkhel Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0018
High Courts27 Nov 2014
Shankar Narayan Singh Vs Bharat Coking Coal Limited
Jharkhand High Court · (2015) 2 JLJR 487
High Courts27 Nov 2014
Ranjit Kumar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0016
High Courts27 Nov 2014
Rajan Bouri and Others Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 301
High Courts26 Nov 2014Allowed
Aadarsh Kumar Vs Union of India and Others
Jharkhand High Court · (2015) 145 FLR 523
High Courts26 Nov 2014Allowed
Vinayak Prasad Mishra Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 BC 441 : (2016) 1 Crimes 125
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401 — Negotiable Instruments Act, 1881 - Section 138
High Courts26 Nov 2014
Samuel Linda Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 144 FLR 357 : (2015) 1 JLJR 243
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(t), 47, 72
High Courts26 Nov 2014
Rajkishore Prasad Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 549 : (2015) 1 JLJR 390
High Courts26 Nov 2014
Neeraj Goliyan Vs The Union of India and Others
Jharkhand High Court · (2015) 1 JLJR 563
Constitution of India, 1950 — Article 311, 311 (2), 311(2)
High Courts26 Nov 2014
Samuel Linda Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0060
Constitution of India, 1950 — Article 311(2)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(f), 2(t), 47, 72