High Courts19 Nov 2014Dismissed
Barbrik Project Ltd. Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 BC 591
COURT ARCHIVE
Jharkhand High Court judgments, 2014
1,180 judgments · page 9 of 59
High Courts19 Nov 2014
Rahul Dev Upadhayay Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 643
Constitution of India, 1950 — Article 226
High Courts19 Nov 2014
Dew Concrete Ties Private Limited Vs Jharkhand Urja Vikash Nigam Ltd. and Others
Jharkhand High Court · (2015) 2 AJR 95 : (2015) 1 JLJR 383
Electricity Act, 2003 — Section 126, 135, 154 (5)
High Courts19 Nov 2014
Barbrik Project Limited Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 24 : (2015) 2 JLJR 30
High Courts19 Nov 2014
Jharkhand Urja Vikash Nigam Limited Vs Dew Concrete Pvt. Tiles Ltd. and Others
Jharkhand High Court · (2015) 1 JLJR 609
Electricity Act, 2003 — Section 126, 126(3), 126(5), 127, 135
High Courts19 Nov 2014
Sunil Kumar Chourasia Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 53 : (2015) 144 FLR 159 : (2015) 5 FLT 159 : (2015) 1 JLJR 248
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 90Consumer Protection Act, 1986 — Section 24-ALimitation Act, 1963 — Section 17(1)(c), 5
High Courts19 Nov 2014
Jitendra Kumar Singh Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 2 AJR 221
High Courts18 Nov 2014
Chandana Rani Barik Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 573
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7-A
High Courts18 Nov 2014
Purnman Thapa Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 722
High Courts18 Nov 2014
Narendra Prasad Sinha Vs The State of Jharkhand and Others
Jharkhand High Court · (2014) 11 JH CK 0078
High Courts18 Nov 2014
Bhim Oraon Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 JLJR 648
High Courts18 Nov 2014
Moti Kumari Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0044
High Courts18 Nov 2014
Ramadhar Singh Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0043
High Courts18 Nov 2014
Barbrik Project Limited Vs State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 646
High Courts17 Nov 2014
Ajay Prasad Vs The State of Jharkhand
Jharkhand High Court · (2015) 1 JLJR 506
Penal Code, 1860 (IPC) — Section 120-B, 387, 420
High Courts17 Nov 2014
Kumud Been Bandhu Sahay Tirkey Vs State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 281
Constitution of India, 1950 — Article 30(1)
High Courts17 Nov 2014
Moreish Foods Limited Vs Dasrath Mahto
Jharkhand High Court · (2015) 145 FLR 148 : (2015) 1 JLJR 237 : (2015) 2 LLJ 333
Industrial Disputes Act, 1947 — Section 2-A
High Courts17 Nov 2014
Srikant Poddar Vs Anju Kumari and Others
Jharkhand High Court · (2014) 11 JH CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 307, 498A
High Courts17 Nov 2014
Sushma Kumari Vs The State of Jharkhand and Others
Jharkhand High Court · (2015) 1 AJR 182
High Courts17 Nov 2014
Baleshwar Lohar Vs The State of Jharkhand
Jharkhand High Court · (2014) 11 JH CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 311